Latha vs S.Suhas
2023 Latest Caselaw 12619 Ker

Kerala High Court

Latha vs S.Suhas on 22 November, 2023

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
WEDNESDAY, THE 22ND DAY OF NOVEMBER 2023 / 1ST AGRAHAYANA,
                               1945
                 CON.CASE(C) NO. 2346 OF 2019
AGAINST THE JUDGMENT DATED 18.06.2019 IN WP(C) 8654/2019
                   OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:

        LATHA, AGED 52 YEARS, W/O.MADHUSOODHANAN,
        RESIDING AT 10/1412 B, SOUTH THAMARAPARAMBU,
        KOCHI- 682 001.

         BY ADV P.K.RAVISANKAR



RESPONDENT/2ND RESPONDENT:

            S.SUHAS, AGED 35 YEARS, FATHERS NAME NOT KNOWN
            TO THE PETITIONER, DISTRICT COLLECTOR,
            ERNAKULAM- 682 030.

            ADV. A.J VARGHESE SR GP


     THIS    CONTEMPT   OF   COURT    CASE   (CIVIL)   HAVING   BEEN
FINALLY HEARD ON 22.11.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 2346 OF 2019

                                 ..2..




                   J U D G M E N T

The directions in the judgment dated 18.06.2019 in

W.P. (C) No.8654 of 2019 have been complied with.

Accordingly, the Contempt Case is closed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE PR CON.CASE(C) NO. 2346 OF 2019

..3..

APPENDIX OF CON.CASE(C) 2346/2019

PETITIONER ANNEXURES

ANNEXURE A TRUE COPY OF THE JUDGMENT DATED 18.06.2019 IN WP(C)NO.8654 OF 2019.

ANNEXURE B TRUE COPY OF THE COVERING LETTER DATED 04.07.2019 ISSUED BY THE COUNSEL FOR THE PETITIONER TO THE RESPONDENT.