Dr.Ittichan vs K.Gopalakrishnan
2023 Latest Caselaw 12616 Ker

Kerala High Court

Dr.Ittichan vs K.Gopalakrishnan on 22 November, 2023

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
       THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
WEDNESDAY, THE 22ND DAY OF NOVEMBER 2023 / 1ST AGRAHAYANA,
                              1945
               CON.CASE(C) NO. 2020 OF 2019
      AGAINST THE JUDGMENT DATED 12.04.2019 IN WP(C)
                      NO.11457/2019
PETITIONER:

         DR.ITTICHAN, AGED 68 YEARS,
         S/O.VAKKACHAN, T.C.4/881, VITHAYATHIL,
         PARVATHY NAGAR, KOWDIAR P.O.,
         THIRUVANANTHAPURAM, PIN CODE-695003.

         BY ADV.J.HARIKUMAR



RESPONDENT:

         K.GOPALAKRISHNAN,(AGE AND FATHER'S NAME
         NOT KNOWN TO THE PETITIONER),
         DISTRICT COLLECTOR, COLLECTORATE,
         KUDAPPANAKKUNNU, THIRUVANANTHAPURAM,
         PIN CODE-695043.

         BY SENIOR GOVERNMENT PLEADER, SRI.A.J.VARGHESE



THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY
HEARD ON 22.11.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Contempt Case No.2020/2019     2




                             JUDGMENT

This Contempt Case (Civil) is closed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

ln

APPENDIX OF CON.CASE(C) 2020/2019

PETITIONER'S ANNEXURES:

ANNEXURE A CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT DATED 12.04.2019 IN WP(C) NO.11457 OF 2019.

ANNEXURE B TRUE COPY OF THE COVERING LETTER AND POSTAL RECEIPT DATED 03.05.2019 ADDRESSED TOT HE RESPONDENT HEREIN.