Jayaprakashan.P.P vs K.Shaji
2023 Latest Caselaw 12544 Ker

Kerala High Court

Jayaprakashan.P.P vs K.Shaji on 22 November, 2023

Author: T.R. Ravi

Bench: T.R.Ravi

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                   THE HONOURABLE MR. JUSTICE T.R.RAVI
     WEDNESDAY, THE 22ND DAY OF NOVEMBER 2023 / 1ST AGRAHAYANA, 1945
                       CON.CASE(C) NO. 935 OF 2023
AGAINST THE JUDGMENT   DARED 30.11.2022 IN WP(C) 35532/2022 OF HIGH COURT
                                OF KERALA
PETITIONER/PETITIONER IN WP(C) 35532 OF 2022:

     1     JAYAPRAKASHAN.P.P,
           AGED 58 YEARS
           S/O KUMARAN, PADIKKAPARAMBIL HOUSE,
           EDAPPAL.P.O, MALAPPURAM DISTRICT, PIN - 679576
           BY ADVS.
           V.M.KRISHNAKUMAR
           RENJITH THAMPAN (SR.)
           P.S.SIDHARTHAN

RESPONDENTS/RESPONDENTS 1 TO 3 IN WP(C) 35532 OF 2022:

     1     K.SHAJI
           AGE OF RESPONDENT AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONER, TAHSILDAR, PONNANI TALUK, TALUK OFFICE,
           PONNANI.P.O, MALAPPURAM, PIN - 679577
     2     SREEKANDAN NIAR
           AGE OF RESPONDENT AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONER, TALUK SURVEYOR, PONNANI TALUK, TALUK OFFICE,
           PONNANI.P.O, MALAPPURAM, PIN - 679577
     3     LAVANYA
           AGE OF RESPONDENT AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONER, VILLAGE OFFICER, EDAPPAL VILLAGE OFFICE.
           UDINIKKARA RD, EDAPPAL, MALAPPURAM, PIN - 679576

           BY ADV SMT. NISHA BOSE. SR.GOVERNMENT PLEADER


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON
22.11.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con Case (C.) No.935 of 2023
in W.P.(C.) No.35532 of 2022

                                  2




                      T.R. RAVI, J.
           ------------------------------------
            Con. Case (C.) No.935 of 2023
            in W.P.(C.) No.35532 of 2022
           ------------------------------------
      Dated this the 22nd day of November, 2023

                               JUDGMENT

When the case is taken up, it is submitted that

orders have already been issued pursuant to the

directions issued by this Court.

In the above circumstances, this Contempt

Case is closed without prejudice to the right of the

petitioner to challenge the order which is now

issued.

Sd/-

T.R.RAVI JUDGE SKP/22-11

APPENDIX OF CON.CASE(C) 935/2023

PETITIONER'S ANNEXURES:

ANNEXURE1 CERTIFIED COPY OF THE JUDGMENT DATED 30.11.2022 IN WP (C). NO 35532 OF 2022 OF THIS HON'BLE COURT RESPONDENTS' EXHIBITS:NIL

TRUE COPY

P.A. TO JUDGE