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R. Natarajan vs Sundaran Pilla
2023 Latest Caselaw 12526 Ker

Citation : 2023 Latest Caselaw 12526 Ker
Judgement Date : 22 November, 2023

Kerala High Court

R. Natarajan vs Sundaran Pilla on 22 November, 2023

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
              THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
  WEDNESDAY, THE 22ND DAY OF NOVEMBER 2023 / 1ST AGRAHAYANA, 1945
                       OP(C) NO. 3157 OF 2017
 AGAINST THE ORDER IN O.S NO.34/2015 OF SUB COURT COURT, PALAKKAD


PETITIONERS/RESPONDENTS NOS.1, 2, 4, 6 TO 9/DEFENDANTS NOS.1, 2 4,
6 TO 9 :-

    1       R. NATARAJAN, AGED 75 YEARS,
            S/O LATE KUNJAN ALIAS A RAJALINGAMPILLA,
            N.M.S.HOUSE, OLD VILLAGE, NEAR SANSKRIT SCHOOL,
            NENMARA, CHITTUR TALUK-678508.

    2       R.VIJAYALAKSHMI, AGED 67 YEARS,
            D/O.LATE KUNJAN ALIAS A RAJALINGAMPILLA,
            N.M.S.HOUSE, OLD VILLAGE, NEAR SANSKRIT
            SCHOOL,NENMARA,CHITTUR TALUK-678508.

    3       R.BALAKRISHNAN, AGED 62 YEARS,
            S/O.LATE KUNJAN ALIAS A RAJALINGAMGAPILLA,
            N.M.S.HOUSE, OLD VILLAGE, NEAR SANSKRIT SCHOOL,
            NENMARA, CHITTUR TALUK-678508.

    4       R.DHANALAKSHMI, AGED 56 YEARS,
            D/O LATE KUNJAN ALIAS A RAJALINMGAPILLA,
            N.M.S.HOUSE, OLD VILLAGE,NEAR SANSKRIT SCHOOL,
            NENMARA, CHITTUR TALUK-678508.

    5       R.BHAGYALAKSHMI, AGED 54 YEARS,
            D/O.LATE KUNJAN ALIAS A RAJALINMGAPILLA,
            N.M.S.HOUSE, OLD VILLAGE,NEAR SANSKRIT SCHOOL,
            NENMARA, CHITTUR TALUK-678508.

    6       R.SELVARAJAN, AGED 52 YEARS,
            S/O.LATE KUNJAN ALIAS A RAJALINMGAPILLA,
            N.M.S.HOUSE, OLD VILLAGE, NEAR SANSKRIT SCHOOL,
            NENMARA,CHITTUR TALUK-678508.

    7       R.DHANARAJAN, AGED 49 YEARS,
            S/O.LATE KUNJAN ALIAS A RAJALINMGAPILLA,
            N.M.S.HOUSE, OLD VILLAGE,NEAR SANSKRIT SCHOOL,
            NENMARA, CHITTUR TALUK-678508.

            BY ADVS.
            SRI.SAJAN VARGHEESE K.
 OP(C) NO. 3157 OF 2017
                                    2

            SRI.ABE RAJAN
            SRI.LIJU. M.P


RESPONDENTS/PETITIONER      AND   RESPONDENTS   NO.3   &   5/PLAINTIFF   &
DEFENDANTS NO.3 & 5 :-

    1       SUNDARAN PILLA, AGED 73 YEARS,
            S/O LATE KUNJAN ALIAS A RAJALINGAMPILLA,
            SUNDHARLOCK, PLOT NO.9, FIRST MAIN STREET,
            KAMAKSHINAGAR, THIRUNELVELI, TAMILNADU-627011.

    2       R.VENUGOPALAN, AGED 63 YEARS,
            S/O LATE KUNJAN ALIAS A RAJALINMGAPILLA,
            CHADAYATH VEEDU,MANANGODE,NENMARA.P.O,CHITTUR TALUK.

    3       R.RADHAKRISHNAN, AGED 58 YEARS,
            S/O.LATE KUNJAN ALIAS A RAJALINMGAPILLA,
            N.M.S.HOUSE, OLD VILLAGE NEAR SANSKRIT SCHOOL,
            NENMARA, CHITTUR TALUK-678508.

            BY ADV SRI.T.K.SANDEEP


     THIS    OP   (CIVIL)    HAVING     COME    UP   FOR   ADMISSION     ON
22.11.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 3157 OF 2017
                                3



                           JUDGMENT

The learned counsel for the petitioners submit

that the Original Petition is not pressed. The said

submission of the learned counsel is recorded and the

Original Petition will stand dismissed as not pressed.

Sd/-

C.JAYACHANDRAN JUDGE SMA OP(C) NO. 3157 OF 2017

APPENDIX OF OP(C) 3157/2017

PETITIONER EXHIBITS :-

EXHIBIT P1 TRUE COPY OF THE PLAINT IN OS.34/2015 ON THE FILE OF THE SUBORDINDATE JUDGE'S COURT,PALAKKAD.

EXHIBIT P2 TRUE COPY OF THE WRITTEN STATEMENT FILED BY

EXHIBIT P3 TRUE COPY OF I.A.NO.3091/2016 INI OS NO.34/2015 ON THE FILE OF THE SUBORDINATE JUDGE'S COURT,PALAKKAD

EXHIBIT P4 TRUE COPY OF THE COUNTER AFFIDAVIT FILED IN EXHIBIT P3 PETITION

EXHIBIT P5 TRUE COPY OF THE ORDER DATED 27.09.2017 PASSED IN EXHIBIT P3 PETITION.

 
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