Citation : 2023 Latest Caselaw 11848 Ker
Judgement Date : 16 November, 2023
WA No.1641/2022 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
Thursday, the 16th day of November 2023 / 25th Karthika, 1945
WA NO. 1641 OF 2022
AGAINST ORDER DATED 26.08.2022 IN RP 789/2022 AND JUDGMENT DATED 10.06.2022 IN
WP(C) NO.6961/2018 OF THIS COURT.
APPELLANT/1 RESPONDENT IN R.P./PETITIONER IN W.P.(C):
DR.MANOJ S., AGED 37 YEARS, S/O. SADANANDAN, MARACKAMPADIKAL,
AVANEESWARAM R.S. P.O., KUNNICODE, KOLLAM-691 508.
BY ADVS.M/S. T.G.SUNIL (PRANAVAM),J.OM PRAKASH,ANTONY BENEDICT C X,
EMMANUAL SANJU & SOJAN M.J.
RESPONDENTS/REVIEW PETITIONER AND RESPONDENTS 2 TO 9 IN R.P./RESPONDENTS IN
W.P.:
1. THE STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETARY TO
GOVERNMENT, HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
AND 8 OTHERS.
BY GOVERNMENT PLEADER FOR R1 & R2
SHRI THOMAS ABRAHAM, STANDING COUNSEL FOR R3
SHRI G BIJU, STANDING COUNSEL FOR R4
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay operation of the order in R.P.No.789/2022 in W.P.(C) No.6961/2018,
pending disposal of the Writ Appeal.
This Writ Appeal again coming on for orders along with connected
case on 16/11/2023 upon perusing the appeal memorandum and this court's
order datd 11/10/2023 the court on the same day passed the following:
ORDER
Post on 07/12/2023.
Interim order is extended till then.
SD/-A.MUHAMED MUSTAQUE,JUDGE
SD/-SHOBA ANNAMMA EAPEN,JUDGE
16-11-2023 /True Copy/ Assistant Registrar
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