Mahesh C.V vs Sandya K.N
2023 Latest Caselaw 11841 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                  THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                         &
                  THE HONOURABLE MRS. JUSTICE C.S. SUDHA
   THURSDAY, THE 16TH DAY OF NOVEMBER 2023 / 25TH KARTHIKA, 1945
                            OP (FC) NO. 652 OF 2023
   AGAINST THE ORDER/JUDGMENT IN GOP 594/2021 OF FAMILY COURT,
                                 IRINJALAKUDA
PETITIONER(S)/PETITIONER:

            MAHESH C.V.
            AGED 42 YEARS
            S/O VELAYUDHAN ACHARI, " MAHIMA BHAVAN",
            NADUVILE VILLAGE, CHALAPARAMBU DESOM,
            VAIKOM P.O., KOTTAYAM, PIN.,PIN - 686141

            BY ADVS.
            CHRISTINE MATHEW
            RAPHAEL THEKKAN
            AISWARYA E J VETTIKOMPIL


RESPONDENT(S)/RESPONDENT:

            SANDYA K.N.
            AGED 36 YEARS
            D/O.NADESAN, KALAPURAKKAL HOUSE, KODAKARA VILLAGE,
            CHALAKUDY TALUK, THRISSUR DISTRICT.,
            PIN-., PIN - 680684


     THIS   OP    (FAMILY    COURT)    HAVING   COME   UP   FOR   ADMISSION   ON
16.11.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (FC) NO. 652 OF 2023      -2-



                           JUDGMENT

AMIT RAWAL, J.

Learned counsel for the petitioner submits that this

original petition is not pressed. Recording the

submission, the original petition is dismissed as not

pressed.

Sd/-

AMIT RAWAL JUDGE

Sd/-

C.S. SUDHA JUDGE

VV