Prasannakumari. C.K vs Smt. Rani George, Ias
2023 Latest Caselaw 11837 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
             THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
   THURSDAY, THE 16TH DAY OF NOVEMBER 2023 / 25TH KARTHIKA, 1945
                        CON.CASE(C) NO. 2441 OF 2023
             ARISING FROM THE JUDGMENT DATED 16.11.2022 IN
                WP(C) 36635/2022 OF HIGH COURT OF KERALA


PETITIONER/PETITIONER:

             PRASANNAKUMARI. C.K, AGED 51 YEARS,
             W/O RADHAKRISHNAN. K.K.,
             LOWER PRIMARY SCHOOL TEACHER (L.P.S.T.),
             A.L.P. SCHOOL, KARAMEL, ANNUR P.O., PAYYANUR VIA,
             KANNUR DIST. PIN :670307
             RESIDING AT 'NARAYANEEYAM', ANNUR PADINHAREKARA,
             ANNUR P.O, PAYYANUR VIA, KANNUR DIST, PIN - 670307.

             BY ADV MURALI PALLATH


RESPONDENT/1ST RESPONDENT IN WRIT PETITION:

             SMT. RANI GEORGE, IAS
             SECRETARY TO GOVT.,
             GENERAL EDUCATION DEPARTMENT,
             GOVT. SECRETARIAT (ANNEX II),
             THIRUVANANTHAPURAM
             (AGE AND NAME OF FATHER NOT KNOWN TO THE PETITIONER).,
             PIN - 695001.

             BY ADV.VIDYA KURIAKOSE, GP


     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 16.11.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 2441 OF 2023
                           -2-

                      JUDGMENT

Sri.Murali Pallath - learned counsel for the

petitioner, submitted that the directions in the

judgment dated 16.11.2023, have been fully

complied with.

This contempt case is, therefore, closed.

Sd/-

DEVAN RAMACHANDRAN JUDGE akv CON.CASE(C) NO. 2441 OF 2023

APPENDIX OF CON.CASE(C) 2441/2023

PETITIONER ANNEXURES

ANNEXURE I CERTIFIED COPY OF JUDGMENT DATED 16.11.2022 OF THE HON'BLE HIGH COURT OF KERALA IN WP(C) NO. 36635 OF 2022

ANNEXURE II TRUE COPY OF LAWYER NOTICE DATED 19.08.2023 SENT TO THE RESPONDENT