Anvar Sadath P vs The Authorised Officer
2023 Latest Caselaw 11829 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE MR.JUSTICE N.NAGARESH
THURSDAY, THE 16TH DAY OF NOVEMBER 2023 / 25TH KARTHIKA, 1945
                     WP(C) NO. 40819 OF 2022
PETITIONER:

           ANVAR SADATH P
           AGED 47 YEARS, S/O MUHAMMED KUNJI,
           PUZHAKKARA HOUSE, BEEMANADI VILLAGE,
           VELLARIKUNDU TALUK KASARAGOD DISTRICT,
           PIN - 671 313.

           BY ADVS.
                P.K.SUBHASH
                RAVEENA K.R.


RESPONDENT:

           THE AUTHORISED OFFICER
           VELLARIKUNDU PRIMARY COOPERATIVE AGRICULTURAL
           AND RURAL DEVELOPMENT BANK LTD.NO.S.539
           KASARAGOD DISTRICT, PIN - 671 314.

           BY ADV
                KODOTH SREEDHARAN.


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   16.11.2023,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C) No.40819 of 2022
                                :2:




                           JUDGMENT

Dated this the 16th day of November, 2023

This Court by order dated 16.12.2022 directed the

petitioner to remit an amount of ₹1,50,000/-.

2. When this writ petition came up for hearing today,

the Counsel on either side submitted that such deposit has

not been made. In view of the above, no relief can be

granted in the writ petition.

The writ petition is therefore dismissed with liberty

to the petitioner to approach the appropriate forum.

Sd/-

N. NAGARESH JUDGE AMR W.P.(C) No.40819 of 2022

APPENDIX OF WP(C) 40819/2022

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE SALE NOTICE DATED 1-11-2022 ISSUED BY SPECIAL SALE OFFICER, VELLARIKUNDU PRIMARY COOPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD.NO.S.539.