Pushpalatha.T vs P.K.Jayasree
2023 Latest Caselaw 11605 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
  WEDNESDAY, THE 8TH DAY OF NOVEMBER 2023 / 17TH KARTHIKA,
                             1945
                 CON.CASE(C) NO. 1511 OF 2019
  AGAINST THE JUDGMENT IN WP(C) 1368/2018 OF HIGH COURT OF
                            KERALA
PETITIONER:

          PUSHPALATHA.T,AGED 40 YEARS
          W/O ALTRIN WILLIAM,HIGHER SECONDARY SCHOOL
          TEACHER(JUNIOR)(HINDI),LMS
          HSS,VATTAPPARA,THIRUVANANTHAPURAM
          BY ADVS.
          M.SASINDRAN
          JOMY K. JOSE


RESPONDENTS:

    1     P.K.JAYASREE,AGE AND FATHER'S NAME NOT KNOWN TO
          THE PETITIONER, DIRECTOR OF HIGHER SECONDARY
          EDUCATION, HOUSING BOARD BUILDING, SANTHI NAGAR,
          THIRUVANANTHAPURAM-695001.
    2     JEEVAN BABU IAS,AGE AND FATHER'S NAME NOT KNOWN
          TO THE PETITIONER,DIRECTOR OF HIGHER SECONDARY
          EDUCATION,HOUSING BOARD BUILDING,SANTHI
          NAGAR,THIRUVANANTHAPURAM-695001 ADDL R2 IS
          IMPLEADED VIDE ORDER DTD 5/8/19 IN IA 1/19 IN COC
          1511/19
          BY GOVERNMENT PLEADER SRI.A.J.VARGHESE


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 08.11.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                A.MUHAMED MUSTAQUE, J.
           ==============================
         Contempt Case(C) No. 1511 of 2019
             ==========================
      Dated this the 8th day of November, 2023

                     JUDGMENT

Contempt Case is closed.

Sd/-

A.MUHAMED MUSTAQUE, JUDGE

vdv APPENDIX OF CON.CASE(C) 1511/2019

PETITIONER ANNEXURES ANNEXURE AI A TRUE COPY OF THE JUDGMENT IN W.P.(C) NO.1368 OF 2018 DATED 16.01.2019. ANNEXURE AII A TRUE COPY OF THE ORDER DATED 10.05.2019 BEARING NO.ACD.C3/146154(1)/HSE/2019.