Sosamma Oommen vs Ishitha Roy
2023 Latest Caselaw 11594 Ker

Con.Case(C) No.1998/2023                            1/1

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              PRESENT
                           THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
              Wednesday, the 8th day of November 2023 / 17th Karthika, 1945

                  CONTEMPT CASE(C) NO. 1998 OF 2023(S) IN WP(C) 13604/2021


      PETITIONER/PETITIONER IN WP(C):


                SOSAMMA OOMMEN, AGED 60 YEARS,            W/O. LATE GEORGE THOMAS,

                ASST. PROFESSOR (RETIRED), DEPARTMENT OF ZOOLOGY,

                CMS COLLEGE, KOTTAYAM, NO.40, PULIYELI,

                GREEN VALLEY VILLAS, KALARICKAL LANE,

                MANGANAM PO, KOTTAYAM, PIN - 686 018.

            BY ADVOCATES M/S. K.C.ELDHO, S.BIJILAL, EBEE ANTONY & ALMAJITHA
            FATHIMA.

      RESPONDENT/1ST RESPONDENT IN WP(C):


                ISHITHA ROY, WORKING AS PRINCIPAL SECRETARY,

                HIGHER EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,

                THIRUVANANTHAPURAM - 695 001.

            BY GOVERNMENT PLEADER

        This Contempt of court case (civil) having come up for orders on
   08.11.2023, the court on the same day passed the following:

                                               ORDER

The learned Government Pleader seeks further time.

List on 29.11.2023, within which time if the directions in the judgment are not complied with the respondent shall remain present in person to explain.

Sd/- DEVAN RAMACHANDRAN JUDGE

08-11-2023 /True Copy/ Assistant Registrar