Pradeep M.G vs Divya D. Pillai
2023 Latest Caselaw 11411 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
   WEDNESDAY, THE 8TH DAY OF NOVEMBER 2023 / 17TH KARTHIKA, 1945
                        OP(CRL.) NO. 309 OF 2020
  AGAINST THE ORDER IN CMP NO.529/2019 OF JUDICIAL MAGISTRATE OF
FIRST CLASS , ADOOR AS CONFIRMED IN CRA 81/2019 OF DISTRICT COURT&
                      SESSIONS COURT,PATHANAMTHITTA
PETITIONER:

           PRADEEP M.G.,
           AGED 32 YEARS, S/O. LATE. GANGADHARAN NAIR,
           MANAGER, KARNATAKA BANK, THIRUVALLA BRANCH,
           RESIDING AT MADATHIKUNNEL HOUSE, MARIATHURUTHU,
           PERUMBAIKADU VILLAGE, AIMANAM, KOTTAYAM DISTRICT.

           BY ADV DENNIS VARGHESE



RESPONDENTS:

     1     DIVYA D. PILLAI
           AGED 28 YEARS, W/O. SALISH BALAN,
           MADATHIL KIZHAKKETHIL, ENATHU PO, ENATHU VILLAGE,
           ADOOR TALUK, PATHANAMTHITTA DISTRICT, PIN - 691 526.

     2     STATE OF KERALA,
           REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA,
           ERNAKULAM - 682 031.

           BY ADVS.
                    SRI.G.UNNIKRISHNAN
                    SRI.K.G.MURALEEDHARAN UNNITHAN
                    SRI NOUSHAD K.A. (SR PP)



     THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON 08.11.2023, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(Crl)No.309/2020                2




                          JUDGMENT

When this matter is taken up for consideration today, the

learned counsel for the petitioner submits that the entire

issues have been settled in mediation before the Family Court,

Pathanamthitta, on 26-08-2022, and therefore this original

petition may be closed.

The original petition is accordingly closed.

Sd/-

GOPINATH P.

JUDGE ats

APPENDIX OF OP(CRL.) 309/2020

PETITIONER EXHIBITS

EXHIBIT P1 TRUE PHOTOGRAPHS OF THE BUILDING OF THE RESPONDENT.

EXHIBIT P2 TRUE PHOTOGRAPHS OF THE BUILDING OF THE PETITIONER.

EXHIBIT P3 TRUE COPY OF THE MC NO.10/2019 IS DATED 29.09.2018.

EXHIBIT P4 TRUE COPY OF ORDER IN CMP NO.529/2019 IN MC NO.10/2019 ON THE FILE OF THE JUDICIAL FIRST CLASS MAGISTRATE, ADOOR, DATED 18.10.2019.

EXHIBIT P5 TRUE COPY OF THE CMP NO.2383/2019 DATED 16.04.2019 ON THE FILES OF THE JUDICIAL MAGISTRATE OF FIRST CLASS,ADOOR.

EXHIBIT P6 TRUE COPY OF THE OBJECTIONS FILED BY THE RESPONDENT WIFE DATED 18.09.2019.

EXHIBIT P7 TRUE COPY OF THE ORDER IN CRL.APPEAL NO.

81/2019 ON THE FILES OF THE SESSIONS JUDGE, PATHANAMTHITTA DATED 23.09.2020.