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P.N. Babu Chandran vs Sree Buddha Educational Society
2023 Latest Caselaw 11395 Ker

Citation : 2023 Latest Caselaw 11395 Ker
Judgement Date : 8 November, 2023

Kerala High Court
P.N. Babu Chandran vs Sree Buddha Educational Society on 8 November, 2023
          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

          THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN

  WEDNESDAY, THE 8TH DAY OF NOVEMBER   2023 / 17TH KARTHIKA, 1945

                     OP(C) NO. 2435 OF 2023

 IA 1/2O22 IN OP 97/2022 OF III ADDITIONAL DISTRICT COURT, KOLLAM

PETITIONER/1st PETITIONER IN O.P.No.97/2022:

        P.N. BABU CHANDRAN
        AGED 74 YEARS
        S/O.V K NANU, SOBHANA BHAVAN, MEZHUVELI.P.O,
        ELAVUMTHITTA,PATHANAMTHITTA (MEMBERSHIP NO.17),
        PIN - 689507

        BY ADVS.
        P.BIJIMON
        R.T.PRADEEP
        K.T.SEBASTIAN


RESPONDENTS/RESPONDENTS 1 TO 28 IN O.P.No.97/2022 &

PETITIONERS 2 TO 15 IN O.P.No.97/2022:

1 SREE BUDDHA EDUCATIONAL SOCIETY REG NO.Q689/2001, VENADU SHOPPING COMPLEX, KAPPALANDI JUCTION, KOLLAM REPRESENTED BY ITS SECRETARY, PIN -

        691021

 2      PROF. K. SASIKUMAR
        AGED 74 YEARS

S/O.V S KARUNAKARAN, PADMARAGAM, MUENDKKAL EAST, KOLLAM (MEMBERSHIP NO.1), PIN - 691001

3 PROF. V. PRASAD AGED 64 YEARS S/O.VASUKKUTTI, SREEVALSOM, KANICHANALLOOR,MUTTAM.P.O. HARIPAD, ALAPPUZHA (MEMBERSHIP NO.2), PIN - 690516.

  OP(C) NO. 2435 OF 2023



4      G.YATHEESH
       AGED 65 YEARS

S/O.GOPINATHAN MULAVANAPADEETHATHIL, ALUMPEEDIKA, OACHIRA, KARUNAGAPPALLY, KOLLAM (MEMBERSHIP NO.3), PIN - 690526

5 G. VENUGOPAL AGED 64 YEARS S/O.GOPALANPANICKER, VENATUSS PUTHUPPALLY P.O, KAYAMKULAM, KARTHIKAPPALLY TALUK, ALAPPUZHA (MEMBERSHIP NO.4), PIN - 690527

6 KAVITHA NARAYANAN AGED 47 YEARS W/O.MADANAN, MYNAD GARDENS, MAIN ROAD, KOLLAM (MEMBERSHIP NO.5), PIN - 690001

7 INDIRA VIPIN AGED 61 YEARS W/O.LATE VIPIN, PUTHEN VEEDU, AYATHIL, ELAVUMTHITTA.P.O, PATHANAMTHITTA (MEMBERSHIP NO.6)., PIN - 689525

8 DR. RAVINDRAN G.

AGED 78 YEARS KALPANA, VADAKKEVILA P.O.,KOLLAM (MEMBERSHIP NO.7), PIN - 691010

9 T.V. RAJAN AGED 71 YEARS S/O.PARUVAKKUTTATHIL VASU, RAJ BHAVAN, MUTATHUKONNAM.P.O,ELAVUMTHITTA, PATHANAMTHITTA (MEMBERSHIP NO.8)., PIN - 689525

10 DR.REJI RAVINDRAN AGED 51 YEARS S/O.DR.G RAVINDRAN, KALPANA,VADAKEVILA.P.O, KOLLAM (MEMBERSHIP NO.9), PIN - 691010

11 DR.K.B.MANOJ AGED 62 YEARS, S/O.BAHULEYAN,MUKTHY, MARU, SOUTH, ALUMKADAVU.P.O., KARUNAGAPPALLY, KOLLAM ( MEMBERSHIP NO.10)., PIN - 690573 OP(C) NO. 2435 OF 2023

12 R. RAVI AGED 64 YEARS S/O.RAGHAVAN, ASWATHI, KOOTTIKADA.P.O., THATAMALA, KOLLAM (MEMBERSHIP NO.11), PIN - 691020

13 DR. M.ASOKAN AGED 63 YEARS GAYATHRI, EARAM, CHATH, KOLLAM (MEMBERSHIP NO.12), PIN - 691572

14 A.C. VIJAYACHANDRAN AGED 68 YEARS S/O.ALAKOTU HOUSE, MEZHUVELI.P.O, KOZHENCHERRY, PATHANAMTHITTA (MEMBERSHIP NO.13)., PIN - 689507

15 G. SUSEELAN AGED 62 YEARS SHINE VIHAR, MUNDAKAL EAST, KOLLAM (MEMBERSHIP NO.14)., PIN - 691001

16 G.SUNDARESAN AGED 68 YEARS GANAPATHY BHAVAN,SREENARAYANAPURAM, VADAKKEVILA.P.O, KOLLAM (MEMBERSHIP NO.15)., PIN - 691010

17 K.K. SIVADASAN AGED 79 YEARS S/O.V K KRISHNAN CHANNAR, KANAKAMANGALAMHOUSE, PATTOOR.P.O, VIA NOORANADU VILLAGE, PADANNILAM, ALAPPUZHA MEMBERSHIP NO.16)., PIN - 690529

18 K. RAVINDRAN AGED 63 YEARS S/O.K KESAVAN, PRATIKSHA, PATTAMPALAM.P.O,THIRUVANANTHAPURAM MEMBERSHIP NO.19)., PIN - 695004

19 A. SUNIL KUMAR AGED 57 YEARS SUNIL NIVAS, KOTTIKADAVU P.O., TATTAMALA, KOLLAM (MEMBERSHIP NO.18)., PIN - 691020 OP(C) NO. 2435 OF 2023

20 R. UTHAMAN AGED 67 YEARS S/O.RAMAN, SIJUSADANAM, PALAMEL, PADANILAM, ALAPPUZHA (MEMBERSHIP NO.20)., PIN - 690529

21 M. JAYAMON AGED 60 YEARS S/O.KOHUMATHAI, KALLUKARUKUTTIYIL, PUTHEN VEEDU, THOTTUMUKHAM.P.O, MYNAGAPALLY, KOLLAM (MEMBERSHIP NO.21), PIN - 690519

22 V. DHARMARAJAN AGED 74 YEARS S/O.VELAYUDHAN,BANGLAVIL HOUSE, KANJOOR.P.O, ALUVA,ERNAKULAM MEMBERSHIP NO.22)., PIN - 683575

23 K.N. MURALEEDHARAN AGED 75 YEARS S/O.KUNJUKRISHNAN, MEERA BHAVAN, PODIYADI.P.O,THIRUVALLA, PATHANAMTHITTA MEMBERSHIP NO.97), PIN - 689590

24 K.K. SUNIL KUMAR AGED 70 YEARS S/O N KRISHNAN, UDYANAM, CHANGAMKULANGARA, OACHIRA.P.O, KARUNAGAPPALLY TALUK, KOLLAM (MEMBERSHIP NO.52)., PIN - 690526

25 K.K. CHANDRASENA PANICKER AGED 66 YEARS S/O.V K KRISHNAN CHANNAR, KANAKAMANGALAM, PATTOOR.P.O, PADANILAM, NOORANADU, ALAPPUZHA (MEMBERSHIP NO.42), PIN - 690529

26 SWAMIDAS.C.

AGED 74 YEARS S/O.SADASIVAN, 7B CLIFFDALE, NANTHANCODE, KAVADIAR.P.O, THIRUVANANTHAPURAM (MEMBERSHIP NO.74)., PIN - 695003 OP(C) NO. 2435 OF 2023

27 KARUNAKARAN RAPHY AGED 58 YEARS S/O.KARUNAKARAN, KAMBISSERIL HOUSE, TOWN LIMIT, KILIKOLLOOR.P.O, KOLLAM (MEMBERSHIP NO.87)., PIN -

       691004

28     B. UDAYAN
       AGED 55 YEARS

S/O.BASKARAN, LOTUS VILLA, PATTOM.P.O, PADANILAM, NOORANADU, ALAPPUZHA (MEMBERSHIP NO.34), PIN -

       690529

29     G.MOHANLAL
       AGED 64 YEARS

S/O.GOPALAN.T S, LAL BHAVAN ATHIRA, EDAPPON, AYRANIKUZHI P.O., MAVELIKKARA, ALAPPUZHA (MEMBERSHIP NO.56)., PIN - 690558

30 K.N.SIVARAJAN AGED 74 YEARS S/O.K.K NANU, KAVINTE KIZHAKATHIL, ELAVUMTITTA.P.O. PATHANAMTHITTA (MEMBERSHIP NO.46)., PIN - 689625

31 P.ASOKAN NAIR AGED 58 YEARS S/O.PARAMESHWARAN NAIR, AKASH BHAVAN, PULIMEL, PATTOOR.P.O, PADANNILAM, NOORANADU VILLAGE, ALAPPUZHA (MEMBERSHIP NO.91)', PIN - 690529

32 C.I. MATHEW AGED 69 YEARS S/O K D IDY CHANDY, NADAVALLILPUTHEN VILLA, PYNUMOODU, KUNNOM.P.O., MAVELIKKARA, ALAPPUZHA (MEMBERSHIP NO.60.), PIN - 690108

33 P. PRASANNARAJAN AGED 55 YEARS S/O.SREEDHARAJAN CHANNAR, VALIATHATTEKATU, PATTOOR.P.O,NOORANDUVILLAGE, PADANNILAM, ALAPPUZHA (MEMBERSHIP NO.48)., PIN - 690529 OP(C) NO. 2435 OF 2023

34 R. PRADEEP AGED 61 YEARS S/O.RAGHAVAN, JEEVANSREE, PADA NORTH, KARUNAGAPPALLY, KOLLAM (MEMBERSHIP NO.78)., PIN - 690518

35 M.D. SIVANKUTTY AGED 70 YEARS S/O.YESODHARAN, AMBATIPUTHENVEETIL, MEZHUVELI.P.O., ELAVUMTHITTA, PATHANAMTHITTA (MEMBERSHIP NO.67)., PIN - 689625

36 KARTHIKEYAN AGED 70 YEARS S/O.KRISHNAN NOORANADU.P.O, ALAPPUZHA (MEMBERSHIP NO.23), PIN - 690523

37 E.V. AZAD AGED 67 YEARS S/O.V. VARDAN, TC-75-235, OPP.G.H.S PETTA, PATTOM.P.O, THIRUVANANTHAPURAM (MEMBERSHIP NO.25)., PIN - 695024

38 M.D. CHANDRABOSE AGED 73 YEARS S/O.DAMODARAN, BOSE BHAVAN, KUMMALLOORE.P.O, KOLLAM (MEMBERSHIP NO.55), PIN - 691573

39 P.V. VIJAYAN AGED 65 YEARS S/O.NANU, PERUMBRAL THARAYIL, NADIUVILI MURI, PADANNILAM.P.O, NOORANDUP.O., ALAPPUZHA (MEMBERSHIP NO.65), PIN - 690529

40 K.M. RAJAN AGED 64 YEARS S/O.MADHAVAN, KAILAS, PENNUKARA.P.O, KODUKULANJI,CHENGANNUR,ALAPPUZHA (MEMBERSHIP NO.39)., PIN - 689520 OP(C) NO. 2435 OF 2023

41 P.N. RAJAN AGED 71 YEARS BHOOTAKUZHIVADAKKATHIL, KADAICADU, KOLLAKADAVU.P.O, CHENGANNUR TALUK, ALAPPUZHA (MEMBERSHIP NO.69)., PIN - 690509

42 SASI KUNJUPILLAI AGED 64 YEARS S/O.KUNJUPILLAI, ANUGRAH,KOLLAKADAVU.P.O, CHENGANNUR TALUK, ALAPPUZHA (MEMBERSHIP NO.90), PIN - 690509

THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 08.11.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

C. JAYACHANDRAN, J.

----------------------- O.P.(C).No.2435 of 2023

-------------------------

Dated this the 08th day of November, 2023

JUDGMENT

The first petitioner in I.A.No.1/2022, who is the

first petitioner in O.P.No.97/2022 of the IIIrd

Additional District Court, Kollam is the petitioner

herein. The petitioner seeks expeditious disposal

of the interlocutory application afore-referred,

which was filed along with the O.P. It was pointed

out that objection to the said I.A. has already

been filed. However, the matter is being adjourned

at the instance of the respondents every time.

2. Having regard to the nature of the relief

sought for, notice to the respondents is dispensed

with. There will be a direction to the District

Court, Kollam (Wakf Tribunal), where O.P.No.97/2022

is pending, to consider and dispose of Ext.P2

(I.A.No.1/2022) expeditiously, preferably within a O.P.(C)2435/2023

-: 2 :-

period of three months from the date of receipt of

a copy of this judgment.

This O.P.(C) is disposed of as above.

Sd/-

C. JAYACHANDRAN, JUDGE

skj APPENDIX OF OP(C) 2435/2023

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF OP NO 97/2022 DATED 2.8.2022 WHICH IS PENDING BEFORE THE ADDITIONAL DISTRICT AND SESSIONS COURT-III (WAKAF TRIBUNAL) KOLLAM

Exhibit P2 TRUE COPY OF IA NO 1/2022 IN O.P. NO.97/2022 DATED 02.08.2022 ON THE FILE OF DISTRICT COURT, KOLLAM FILED BY THE PETITIONERS SEEKING RELIEFS UNDER ORDER 39 RULE 1 AND SECTION 151 CPC.

Exhibit P3 TRUE COPY OF THE OBJECTION IN I.A. NO.1/2022 IN O.P. NO.97/2022 ON THE FILE OF DISTRICT COURT, KOLLAM DATED 25.11.2022 FILED BY RESPONDENT Nos. 3,4,5,20,22,28.

Exhibit P4 TRUE COPY OF THE PROCEEDINGS DATED 25.09.2023 OF THE ADDL.DISTRICT AND SESSIONS COURT-III KOLLAM IN O.P 97/22 DOWNLOADED FROM ITS OFFICIAL WEBSITE.

Exhibit P5 TRUE COPY OF THE PROCEEDINGS DOWNLOADED FROM THE OFFICIAL WEBSITE OF THE ADDL. DISTRICT AND SESSIONS COURT III, KOLLAM (WAKAF TRIBUNAL) WITH REGARD TO O.P 97/22.

 
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