Citation : 2023 Latest Caselaw 4337 Ker
Judgement Date : 31 March, 2023
Con.Case(C) No.2626/2022 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
Friday, the 31st day of March 2023 / 10th Chaithra, 1945
CONTEMPT CASE(C) NO. 2626 OF 2022(S) IN WP(C) 20175/2019
PETITIONER/3RD RESPONDENT:
M.R. AJAYAN, S/O. RAGHU, AGED 58 YEARS,
EDITOR, GREEN KERALA NEWS, MATTAPPILLY HOUSE,
OCHANTHURUTH P O, KOCHI - 682 508.
BY ADVOCATE SRI. P.S. BIJU
RESPONDENT/PETITIONER:
S. SUHAS, THE MANAGING DIRECTOR,
COCHIN INTERNATIONAL AIRPORT LTD.,
KOCHI AIRPORT P O, NEDUMBASSERY,
ERNAKULAM - 683 111.
BY SRI. S. SREEKUMAR (SENIOR ADVOCATE) ALONG WITH ADVOCATE SRI.
HARIKRISHNAN S.
This Contempt of court case (civil) having come up for orders on
31.03.2023, the court on the same day passed the following:
ORDER
Since the writ appeal filed against the judgment of this Court,
noncompliance of which is the subject matter of this Contempt petition, is
listed for hearing before the DB of this Court immediately after
reopening, Registry is directed to list this Contempt Case on 02/06/2023,
along with connected cases.
Sd/- AMIT RAWAL JUDGE
31-03-2023 /True Copy/ Assistant Registrar
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