Kerala High Court
Mon Joseph vs Dr. Divya S Iyer, Ias on 13 March, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944
CON.CASE(C) NO. 728 OF 2022
AGAINST THE JUDGMENT IN WP(C) 20000/2021 OF HIGH COURT OF
KERALA
PETITIONER:
V.G.RAJU
AGED 60 YEARS
S/O V.M.GOPALAKRISHNAN,
'A' CLASS CONTACTOR IN IRRIGATION DEPARTMENT,
VILANJOOPARAMBIL HOUSE,
PERINGARA P.O., THIRUVALLA,
PATHANAMTHITTA DISTRICT, PIN - 689108
BY ADVS.
FRANKLIN ARACKAL
NEETHU SOMAN
CHRISTEENA P GEORGE
RESPONDENTS:
1 DR.DIVYA S.IYER, IAS
DISTRICT COLLECTOR,
COLLECTORATE,
PATHANAMTHITTA - 689 645
2 THULASEEDHARAN PILLAI A,
THE REVENUE DIVISIONAL OFFICER,
M.G.ROAD, PARASS LA. ADOOR,
KERALA - 691 523
BY SMT. ANIMA M. GOVERNMENT PLEADER
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 13.03.2023, ALONG WITH
CON.CASE(C).862/2022, 934/2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
Con. Case (C) Nos.728, 862 & 934/2022
:2 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944
CON.CASE(C) NO. 862 OF 2022
AGAINST THE JUDGMENT IN WP(C) 19577/2021 OF HIGH COURT OF
KERALA
PETITIONER:
RANNY TALUK CONTRACT CO OPERATIVE SOCIETY LTD
AGED 58 YEARS
NO. PT-88, VAIKOM AND RANNI P.O,
REP. BY ITS PRESIDENT
SRI. RAJENDRAN NAIR, PIN - 689672
BY ADVS.
J.JULIAN XAVIER
FIROZ K.ROBIN
NIRMAL KURIEN EAPEN
RESPONDENTS:
1 DR. DIVYA S IYER, IAS
WORKING AS DISTRICT COLLECTOR,
COLLECTORATE, PATHANAMTHITTA, PIN - 689645
2 THULASEEDHARAN PILLAI A,
WORKING AS REVENUE DIVISIONAL OFFICER,
REVENUE DIVISION OFFICE,
M.G ROAD, PARASS LA,
ADOOR, KERALA, PIN - 691523
BY SMT. ANIMA M. GOVERNMENT PLEADER
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 13.03.2023, ALONG WITH
Con.Case(C).728/2022 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
Con. Case (C) Nos.728, 862 & 934/2022
:3 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944
CON.CASE(C) NO. 934 OF 2022
AGAINST THE JUDGMENT IN WP(C) 19613/2021 OF HIGH COURT OF
KERALA
PETITIONER:
MON JOSEPH
AGED 47 YEARS
S/O.U.E.UTHUPPAN (LATE),
OTTATHYCAL HOUSE,
NELLICKAMON P.O, RANNI,
PATHANAMTHITTA, PIN - 689674
BY ADVS.
J.JULIAN XAVIER
FIROZ K.ROBIN
NIRMAL KURIEN EAPEN
ROY JOSEPH
ANJANA RAM
JOSE. V.V. (THENGATHARA)
RESPONDENTS:
1 DR. DIVYA S IYER, IAS,
WORKING AS DISTRICT COLLECTOR,
COLLECTORATE, PATHANAMTHITTA, PIN - 689645
2 THULASEEDHARAN PILLAI A,
WORKING AS REVENUE DIVISIONAL OFFICER,
ADOOR, REVENUE DIVISION OFFICE,
M.G ROAD, PARASS LA,
ADOOR, KERALA, PIN - 691523
BY SMT. ANIMA M. GOVERNMENT PLEADER
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 13.03.2023, ALONG WITH
CON.CASE(C).728/2022 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
Con. Case (C) Nos.728, 862 & 934/2022
:4 :
N.NAGARESH, J.
--------------------------------------------------------------
Con.Case (C) Nos.728, 862 and 934 of 2022
-------------------------------------------------------------
Dated this the 13th day of March, 2023
JUDGMENT
The counsel on either side submit that the
directions in the judgment delivered by this Court stand
complied with.
In view of the above, recording the said submission, the
Contempt of Court Cases are closed.
Sd/-
N. NAGARESH
JUDGE
sss
Con. Case (C) Nos.728, 862 & 934/2022
APPENDIX OF CON.CASE(C) 728/2022
PETITIONER'S ANNEXURES
ANNEXURE A1 TRUE COPY OF THE JUDGMENT DATED
02.11.2021 IN WP (C) NO.20000/2021.
ANNEXURE A2 TRUE COPY OF THE ACKNOWLEDGMENT DATED
12.11.2021 ISSUED FROM THE OFFICE OF
THE RDO,ADOOR.
ANNEXURE A3 TRUE COPY OF THE ORDER DATED 03.03.2022
OF THE DISTRICT COLLECTOR,
PATHANAMTHITTA.
Con. Case (C) Nos.728, 862 & 934/2022
APPENDIX OF CON.CASE(C) 862/2022
PETITIONER'S ANNEXURES
ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED
14.12.2021 IN W.P.(C) NO.19577/2021
ANNEXURE A2 TRUE COPY OF THE TOKEN ISSUED FROM THE
COLLECTORATE, PATHANAMTHITTA DATED
30.12.2021
RESPONDENT ANNEXURES
ANNEXURE R1(A) TRUE COPY OF LETTER NO. IR/DM/2020 OF
ASST.EXECUTIVE ENGINEER,IRRIGATION SUB
DIVISION PATHANAMTHITTA
ANNEXURE R1(B) TRUE COPY OF THE ORDER
NO.DCPTA/5573/2020/DM3 DATED 22.05.2020
ANNEXURE R1(C) TRUE COPY OF REPORT NO.A2-3825/2019
DATED 26.05.2022 OF RDO,THIRUVALLA
Con. Case (C) Nos.728, 862 & 934/2022
APPENDIX OF CON.CASE(C) 934/2022
PETITIONER'S ANNEXURES
ANNEXURE 1 CERTIFIED COPY OF THE JUDGMENT DATED
14.12.2021 IN W.P (C) NO.19613/2021
RESPONDENT ANNEXURES
ANNEXURE R1(A) TRUE COPY OF THE LETTER NO.IR/DM/2020
DATED 23.07.2021
ANNEXURE R1(B) TRUE COPY OF THE PROCEEDINGS
NO.DCPTA/5573/2019/DM3 DATED 22.05.2020
ANNEXURE R1(C) TRUE COPY OF THE REPORT NO.A2/3825/2019
DATED 26.05.2022
Con. Case (C) Nos.728, 862 & 934/2022
