N.Vijayan vs Suma.S
2023 Latest Caselaw 6833 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
           THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
   TUESDAY, THE 20TH DAY OF JUNE 2023 / 30TH JYAISHTA, 1945
                   CON.CASE(C) NO.716 OF 2023
      JUDGMENT IN WP(C) 8367/2022 OF HIGH COURT OF KERALA
                         DATED 14.3.2022
                       -------------------
PETITIONER/PETITIONER IN WPC :-

          N.VIJAYAN, AGED 76 YEARS
          S/O.LATE NEELAKANDAN, RETNA NIVAS,
          KANDALLOOR SOUTH P.O., KANDALLOOR, KAYAMKULAM
          ALAPPUZHA DISTRICT, PIN - 690 535.

          BY ADVS.
          R.REJI
          M.V.THAMBAN
          THARA THAMBAN
          B.BIPIN
          ARUN BOSE



RESPONDENT/2ND RESPONDENT IN WPC :-

          SUMA.S
          AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
          WORKING AS THE REVENUE DIVISIONAL OFFICER,
          OFFICE OF THE REVENUE DIVISIONAL OFFICER,
          CHENGANNUR, ALAPPUZHA DISTRICT, PIN - 698 121.

          BY ADV.
          SMT.DEEPA NARAYANAN, SR.GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.06.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO.716 OF 2023

                                 -: 2 :-


                              JUDGMENT

Dated this the 20th day of June, 2023

The learned Government Pleader submits that an order has

been passed on 19.10.2022 on the application submitted by the

petitioner. The Contempt of Court Case is, accordingly, closed,

leaving open the contentions of the parties to be decided in

appropriate proceedings.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/24.6.2023 CON.CASE(C) NO.716 OF 2023

APPENDIX OF CON.CASE(C) 716/2023

PETITIONER ANNEXURES

Annexure I CERTIFIED COPY OF THE JUDGMENT DATED 14.03.2022 IN W.P.(C) NO 8367/2022

Annexure II TRUE COPY OF THE POSTAL ACKNOWLEDGEMENT CARD SIGNED BY THE RESPONDENT