Sathyan vs Binu Jose
2023 Latest Caselaw 6231 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   MONDAY, THE 12TH DAY OF JUNE 2023 / 22ND JYAISHTA, 1945
                 CON.CASE(C) NO. 658 OF 2023
AGAINST THE JUDGMENT WP(C) 18989/2022 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:

          SATHYAN
          AGED 46 YEARS
          THAYYULLATHIL HOUSE, PALOLI,
          THIRUVOD P.O, KOYILANDY TALUK,
          KOZHIKODE DISTRICT, PIN - 673614
          BY ADVS.
          SANTHARAM.P
          REKHA ARAVIND
          P.G.GOKULNATH

RESPONDENT/1ST RESPONDENT:

          BINU JOSE
          AGED 53 YEARS
          FATHER'S NAME NOT KNOWN TO THE PETITIONER,
          SECRETARY, KOTTUR GRAMA PANCHAYATH,
          AVITANALLUR P.O, KOYILANDY TALUK,
          KOZHIKODE DISTRICT, PIN - 673614
          BY ADVS.
          SHRI.ABHILASH K.N
          SUNIL NAIR PALAKKAT(K/1049/1999)
          RITHIK S.ANAND(K/001899/2021)
          ANU PAUL(K/002201/2021)
          SREELAKSHMI MENON P.(K/001252/2022)


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 12.06.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CO(C).No. 658/2023

                                   2




                    P.V.KUNHIKRISHNAN, J.
                     --------------------------------
              Contempt Case (C).No.658 of 2023
              ----------------------------------------------
             Dated this the 12th day of June, 2023


                            JUDGMENT

When this contempt case came up for consideration,

both sides submitted that the directions are complied

with.

Recording the above submission, this contempt case

is closed.

sd/-

P.V.KUNHIKRISHNAN JV JUDGE CO(C).No. 658/2023

APPENDIX OF CON.CASE(C) 658/2023

PETITIONER ANNEXURES Annexure1 TRUE COPY OF JUDGMENT IN W.P(C) NO.18989/2022 DATED 27.07.2022 Annexure2 NOTICE ISSUED BY RESPONDENT DATED 15.10.2022 TO SUBAIDA AMMADKOYA Annexure3 NOTICE ISSUED BY RESPONDENT DATED 15.10.2022 TO TALUK SURVEYOR Annexure4 NOTICE ISSUED BY RESPONDENT DATED 15.10.2022 TO PETITIONER Annexure5 NOTICE ISSUED BY RESPONDENT DATED 15.10.2022 TO AMMAD Annexure6 NOTICE ISSUED BY RESPONDENT DATED 15.10.2022 TO SUBAIR K.C Annexure7 NOTICE ISSUED BY RESPONDENT DATED 15.10.2022 TO SUHRA V Annexure8 NOTICE ISSUED BY RESPONDENT DATED 15.10.2022 TO MOITHI Annexure9 NOTICE ISSUED BY RESPONDENT DATED 15.10.2022 TO PATHUMMA Annexure10 A TRUE COPY OF PROCEEDINGS OF HEARING CONDUCTED BY RESPONDENT DATED 20.10.2022 Annexure11 A TRUE COPY OF RTI APPLICATION DATED 07.12.2022 BEFORE RESPONDENT Annexure12 A TRUE COPY OF REPLY DATED 14.12.2022 OF THE RESPONDENT Annexure13 A TRUE COPY OF RTI REPLY DATED 03.01.2023 FROM TALUK OFFICE, KOYILANDY