Citation : 2023 Latest Caselaw 7450 Ker
Judgement Date : 4 July, 2023
OP(C) No.217/2020 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE P.SOMARAJAN
Tuesday, the 4th day of July 2023 / 13th Ashadha, 1945
OP(C) NO. 217 OF 2020
E.P.No.51/2018 OF SUB COURT, PALA
PETITIONERS/PETITIONERS/DECREE HOLDERS:
1. GEORGE MATHEW, AGED 56 YEARS, S/O. MATHAI, RESIDING AT
AREEKKATHUNDATHIL HOUSE, KURAVILANGAD KARA, KURAVILANGAD VILLAGE,
MEENACHIL TALUK, KOTTAYAM-686 633.
AND 5 OTHERS
RESPONDENTS/JUDGMENT DEBTOR/RESPONDENTS:
1. GANDHIGRAM AGRO BASED INDUSTRIAL CO-OPERATIVE SOCIETY, NO.SIND K
191, KURAVILANGAD, REPRESENTED BY ITS SECRETARY, KURAVILANGAD,
KOTTAYAM-686 633.
AND 7 OTHERS
OP (civil) praying inter alia that in the circumstances stated in
the affidavit filed along with the OP(C) the High Court be pleased to stay
all further proceedings in E.P.No.51/2018 in the files of Sub Court Pala,
pending final disposal of the above Original Petition.
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of OP(C) and this Court's order dated
03.03.2023 and upon hearing the arguments of M/S MANUEL KACHIRAMATTAM &
MERRY GEORGE, Advocates for the petitioners and of SRI.MATHEW JOHN (K),
SRI.MATHEW DEVASSI & SRI.ABY J AUGUSTINE, Advocates for R1 and
SRI.LIJI.J.VADAKEDOM, Advocate for R2 to R8, the court passed the
following:
O R D E R
Post on 11.07.2023 along with connected cases.
Interim order will stand extended till then.
Sd/- P.SOMARAJAN, JUDGE
OP(C) No.217/2020 2/2
04-07-2023 /True Copy/ Assistant Registrar
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