Rincymol Mathew vs Professor Dr. Prakash Kumar .B
2023 Latest Caselaw 1699 Ker

Con.Case(C) No.1493/2021                         1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                    THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                             &
                           THE HONOURABLE MR. JUSTICE GOPINATH P.
              Friday, the 27th day of January 2023 / 7th Magha, 1944
                 CON.CASE(C) NO. 1493 OF 2021(S) IN WA 1355/2019
   PETITIONER/SOLE RESPONDENT IN THE W.A./PETITIONER IN THE W.P.:

           RINCYMOL MATHEW, AGED 49, W/O SABU MATHEW, ASSISTANT PROFESSOR,
           SCHOOL OF BEHAVIOURAL SCIENCE, MAHATMA GANDHI UNIVERSITY,
           PRIYADARSINI HILLS, ATHIRAMPUZHA, KOTTAYAM DISTRICT-686 560.

         BY ADV SRI. G.SREEKUMAR (CHELUR)
   RESPONDENTS/APPELLANTS 1 AND 2/RESPONDENTS 1 AND 2 :

       1. PROFESSOR DR. PRAKASH KUMAR.B, REGISTRAR, MAHATMA GANDHI UNIVERSITY,
          PRIYADARSHINI HILLS, ATHIRAMPUZHA, KOTTAYAM DISTRICT - 686 560.
       2. PROFESSOR DR.SABU THOMAS, VICE CHANCELLOR, MAHATMA GANDHI
          UNIVERSITY, PRIYADARSHINI HILLS, ATHIRAMPUZHA, KOTTAYAM DISTRICT -
          686 560.


        This Contempt of court case (civil) having come up for orders on
   27.01.2023, the court on the same day passed the following:

                                           ORDER

Taking note of the fact that Civil Appeal No. 8031/2022 filed

against the judgment impugned has already been dismissed by the Hon'ble

Supreme Court.

Post on 10/02/2023 for reporting compliance.

Sd/- A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/- GOPINATH P. JUDGE

27-01-2023 /True Copy/ Assistant Registrar