Shavaf vs State Of Kerala
2023 Latest Caselaw 13295 Ker

Kerala High Court

Shavaf vs State Of Kerala on 15 December, 2023

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
   FRIDAY, THE 15TH DAY OF DECEMBER 2023 / 24TH AGRAHAYANA, 1945
                      BAIL APPL. NO. 9529 OF 2023
    CRIME NO.08/2021 OF Palakkad Excise Range Office, Palakkad
   AGAINST THE ORDER/JUDGMENT CRMC 593/2021 OF DISTRICT COURT &
                        SESSIONS COURT, PALAKKAD
PETITIONER :-

            SHAVAF, AGED 24 YEARS
            S/O.ABDUL LATHEEF, VADAKKAN HOUSE,
            NAROKKAVU, VAZHIKADAVU, NILAMBUR,
            MALAPPURAM DISTRICT, PIN - 676525

            BY ADVS.
            SAM ISAAC POTHIYIL
            S.SURAJA
            MUHAMMED SUHAIR C.A
            NEETHU SATHEESH
            KARAN MATHEW
            JOHNSON M.M.
            RAMU SUBHASH
            SANOJ M.A.
            HARITHA S.


RESPONDENTS :-

    1       STATE OF KERALA,
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

    2       EXCISE RANGE OFFICE PALAKKAD,
            PALAKKAD DISTRICT,, PIN - 678001


            SMT. T.V NEEMA, SR.PP


     THIS   BAIL   APPLICATION    HAVING    COME   UP   FOR   ADMISSION   ON
15.12.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 BAIL APPL. NO. 9529 OF 2023
                                   2




                    MOHAMMED NIAS C.P., J
              ========================
                       B.A.No.9529 of 2022
            ===========================
             Dated this the 15th day of December, 2023


                                ORDER

The learned counsel appearing for the petitioner seeks

permission to withdraw this bail application.

This is recorded and the bail application is dismissed as

withdrawn.

Sd/-

MOHAMMED NIAS C.P. JUDGE SMA BAIL APPL. NO. 9529 OF 2023

APPENDIX OF BAIL APPL. 9529/2023

PETITIONER ANNEXURES :-

Annexure 1 ORDER DATED 08-03-2021 IN CRMC 593/2021 ON DISTRICT COURT & SESSIONS COURT, PALAKKAD