The Secretary, Greater Cochin ... vs M/S Gujarat Sidhee Cement Ltd
2023 Latest Caselaw 9245 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                    &
               THE HONOURABLE MR.JUSTICE V.G.ARUN
 WEDNESDAY, THE 23RD DAY OF AUGUST 2023 / 1ST BHADRA, 1945
                         WA NO. 1310 OF 2023
  AGAINST THE JUDGMENT WP(C) 20871/2013 OF HIGH COURT OF
                                 KERALA
APPELLANT/S:

            THE SECRETARY, GREATER COCHIN DEVELOPMENT
            AUTHORITY (GCDA)
            KADAVANTHARA, KOCHI, PIN - 682020
            BY ADVS.
            SRI.VIPIN P.VARGHESE, SC, GCDA
            ADARSH MATHEW
            MERLINE MATHEW
            CELINE JOHN
            MEHNAZ P. MOHAMMED
            ANIRUDH G. KAMATH


RESPONDENT/S:

    1       M/S GUJARAT SIDHEE CEMENT LTD., 41/172 GROUND
            FLOOR, B-BLOCK KALAYANI APARTMENTS, NEAR
            SUHDEENDRA HOSPITAL, CHITTOOR ROAD, KACHERIPADY,
            COCHIN, REPRESENTED BY ITS SENIOR VICE PRESEIDENT
            PRV NAIR, PIN - 682018
    2       STATE OF KERALA, THIRUVANANTHAPURAM, KERALA,
            REPRESENTED BY ITS CHIEF SECRETARY, PIN - 682031
            BY ADV JOY THATTIL ITTOOP


OTHER PRESENT:

            SR.GP.T.K.VIPINDAS
     THIS    WRIT     APPEAL   HAVING     COME   UP    FOR    ADMISSION    ON
23.08.2023,     THE    COURT   ON   THE    SAME       DAY    DELIVERED    THE
FOLLOWING:
 W. A. No. 1310 of 2023
                                  -2-




                          JUDGMENT

Dated this the 23rd day of August, 2023

A. J. Desai, C. J.

Learned counsel for the appellant seeks permission to

withdraw the writ appeal.

Placing on record the above, instant writ appeal is dismissed

as withdrawn, with liberty to file review petition.

Sd/-

A. J. DESAI CHIEF JUSTICE

Sd/-

V. G. ARUN JUDGE

Eb