Sathya vs Babu @ Prabhakaran
2023 Latest Caselaw 8679 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                 &
              THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
   WEDNESDAY, THE 9TH DAY OF AUGUST 2023 / 18TH SRAVANA, 1945
                      OP (FC) NO. 402 OF 2023
   AGAINST THE ORDER/JUDGMENT OP 1088/2022 OF FAMILY COURT,
                              PALAKKAD
PETITIONER

             SATHYA
             AGED 32 YEARS
             D/O PANDYAN @VASIYAN, OHM SAKTHI NIVAS, VRINDAVAN
             NAGAR, NSS ENGINEERING COLLEGE POST, AKATHETHARA,
             PALAKKAD ., PIN - 678508

             BY ADVS.
             RAJESH SIVARAMANKUTTY
             VIJINA K.
             ARUL MURALIDHARAN

RESPONDENT

             BABU @ PRABHAKARAN
             AGED 41 YEARS
             S/O BALAKRISHNAN NAIR, KUNDAM VEETTIL HOUSE,
             VALLAPPUZHA, KURUVATTOOR POST, OTTAPALAM TALUK,
             PALAKKAD DISTRICT ., PIN - 679336

             BY ADVS.
             C.Y. VINOD KUMAR
             VIVEK K.VIJAYAN(K/342/2007)


     THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION ON
09.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(FC) No. 402 of 2023
                                   2



                              JUDGMENT

Dated this the 9th day of August, 2023

A.Muhamed Mustaque, J

This Court has passed the following interim order on

20.07.2023:

"We allow the mother to take the child to have interaction with the maternal grandmother on this Saturday (22.07.2023) from 10.30 a.m to 11.30 a.m. The mother assured before us that she will not make any unpleasant scene at the residence of the maternal grandmother."

In the light of the above interim order, this Original Petition

is disposed of making it clear that no further orders are required

in this matter.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

SOPHY THOMAS

JUDGE smm OP(FC) No. 402 of 2023

APPENDIX OF OP (FC) 402/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PETITION COPY DATED 18-2-2021 IN O.P.NO. 1088/2022 FILED BY RESPONDENT AGAINST PETITIONER BEFORE FAMILY COURT, OTTAPALAM (PALAKKAD) Exhibit P2 TRUE COPY OF THE COUNTER STATEMENT TO EXHIBIT P-1 DATED 24-10-2021 SUBMITTED BY PETITIONER IN O.P. NO. 1088/2022 PENDING BEFORE THE FAMILY COURT, PALAKKAD Exhibit P3 TRUE COPY OF AFFIDAVIT AND PETITION I.A. NO. 6/2023 IN O.P. NO. 1088/2022 DATED 3-5-2022 BEFORE THE FAMILY COURT, PALAKKAD BY RESPONDENT AGAINST PETITIONER Exhibit P4 TRUE COPY OF THE OBJECTIONS DATED 23-

5- 2023 FILED BY PETITIONER AGAINST RESPONDENT IN I.A. NO. 3/2023 IN O.P. NO. 1088/2022 ON THE FILES OF THE FAMILY COURT, PALAKKAD.

Exhibit P5 TRUE COPY OF THE AFFIDAVIT AND PETITION AS I.A. NO. 3/2023 IN I. A NO. 1/2022 IN O.P. NO. 1088/2022 DATED 24-3-2023 ON THE FILES OF THE FAMILY COURT, PALAKKAD.

Exhibit P6 TRUE COPY OF THE ORDER DATED 5-6-2023 IN I.A. NO. 6/2023 IN O.P. NO. 1088/2022 PASSED BY THE FAMILY COURT, PALAKKAD Exhibit P7 TRUE COPY OF AFFIDAVIT AND PETITION DATED 12-6-2023 IN I.A. NO. 8/2023 IN I. A. NO. 6/2023 IN O.P. NO. 1088/2022 FILED BY PETITIONER AGAINST RESPONDENT BEFORE FAMILY COURT, PALAKKAD Exhibit P8 TRUE COPY OF THE COUNTER AFFIDAVIT DATED 21-6-2023 IN I.A. NO. 8/2023 IN I.A. NO. 6/2023 IN O.P. NO. 1088/2022 FILED BY RESPONDENT AGAINST PETITIONER BEFORE FAMILY COURT, PALAKKAD OP(FC) No. 402 of 2023

Exhibit P9 TRUE COPY OF THE ORDER DATED 23-6-2023 IN I.A. NO. 8/2023 IN I.A. NO. 6/2023 IN O.P. NO. 1088/2022 PASSED BY THE FAMILY COURT, PALAKKAD