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Anjarakandy Farmers Service ... vs The Asst.Provident Fund ...
2022 Latest Caselaw 10269 Ker

Citation : 2022 Latest Caselaw 10269 Ker
Judgement Date : 22 September, 2022

Kerala High Court
Anjarakandy Farmers Service ... vs The Asst.Provident Fund ... on 22 September, 2022
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   THURSDAY, THE 22ND DAY OF SEPTEMBER 2022 / 31ST BHADRA, 1944
                         WP(C) NO. 822 OF 2014
PETITIONER:

          ANJARAKANDY FARMERS SERVICE CO-OP.BANK LTD
          CHAKKARAKKAL, P.O. MAMBA, KANNUR DISTRICT - 670611,
          REPRESENTED BY ITS MANAGING DIRECTOR
          BY ADVS.
          SRI.M.GOPIKRISHNAN NAMBIAR
          SRI.P.BENNY THOMAS
          SRI.P.GOPINATH
          SRI.K.JOHN MATHAI


RESPONDENTS:

    1     THE ASSISTANT PROVIDENT FUND COMMISSIONER, KANNUR
          EMPLOYEES PROVIDENT FUND ORGANIZATION, SUB REGIONAL
          OFFICE, V.K. COMPLEX, FORT ROAD, KANNUR - 670001
    2     CHANDRAN
          CONTRACTOR, PURATHEKKAD P.O, MAMBA, KANNUR - 670611
    3     THE RECOVERY OFFICER
          EMPLOYEES PROVIDENT FUND ORGANIZATION, SUB RGIONAL
          OFFICE, V.K. COMPLEX, FORT RAOD, KANNUR - 670001
          BY ADVS.
          DR.ABRAHAM P.MEACHINKARA,SC,EPF ORGANIS
          SRI.P.U.SHAILAJAN - R2
          SRI.P.U.SHAILAJAN
          SRI.K.C.SANTHOSH KUMAR, SC, EMPLOYEES PROVIDENT FUND
          ORGANISATION



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.09.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 822 OF 2014
                                 2


                P.V.KUNHIKRISHNAN, J.
               ------------------------------
                W.P. (C).No. 822 of 2014
       ----------------------------------------------
     Dated this the 22nd day of Septermber, 2022


                      JUDGMENT

In the light of the judgment in W.P.(C)No.29484 of

2010 dated 22.09.2022, the prayers in this writ petition

are infructuous.

Therefore, this writ petition is dismissed as

infructuous.

Sd/-

                                         P.V.KUNHIKRISHNAN
DM                                             JUDGE
 

 
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