Arjun K vs Awh Engineering College
2022 Latest Caselaw 10225 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
   THURSDAY, THE 15TH DAY OF SEPTEMBER 2022 / 24TH BHADRA, 1944
                       WP(C) NO. 27215 OF 2015
PETITIONER:

          ARJUN K., S/O.JANARDHANAN.K., PANJAGENYAM HOUSE,
          KALLUVETTU KUZHI PARAMBU, ERANCHIPALAM P.O., CALICUT
          673 006.

          BY ADV SMT.BIMALA BABY



RESPONDENTS:

    1     AWH ENGINEERING COLLEGE, KUTTIKKATTOOR, CALICUT 673
          008, REPRESENTED BY ITS PRINCIPAL/ADMINISTRATOR.

    2     CALICUT UNIVERSITY, UNIVERSITY CAMPUS, CALICUT 673 001,
          REPRESENTED BY THE REGISTRAR.

          SRI.R.SURENDRAN
          SRI.P.C.SASIDHARAN, SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.09.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 27215 OF 2015
                              2


                          JUDGMENT

The learned counsel for the petitioner submits that

this writ petition has become infructuous. Hence, this writ

petition is dismissed as infructuous.

Sd/- DEVAN RAMACHANDRAN JUDGE stu