Pradeepan vs The Authorised Officer/ Chief ...
2022 Latest Caselaw 10222 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
   THURSDAY, THE 15TH DAY OF SEPTEMBER 2022 / 24TH BHADRA, 1944
                       WP(C) NO. 28381 OF 2020
PETITIONER:

          PRADEEPAN
          AGED 60 YEARS, S/O.KUTTAN,
          DEVAS, KARIKKAKAM, T.C. 91/1886, (OLD NO.TC 79/1939),
          KARIKKAKAM P.O., THIRUVANANTHAPURAM DISTRICT,
          PIN-695 021.

          BY ADVS.
                     ABU MATHEW
                     SRI.AJU MATHEW
                     SRI.P.MARTIN JOSE



RESPONDENTS:

    1     THE AUTHORISED OFFICER/ CHIEF MANAGER
          STATE BANK OF INDIA, STRESSED ASSETS RECOVERY BRANCH,
          LMS COMPOUND, OPP. MUSEUM WEST GATE, VIKAS BHAVAN P.O.,
          THIRUVANANTHAPURAM DISTRICT, PIN-695 033.

    2     STATE BANK OF INDIA,
          THOTTAMON BRANCH, THOTTAMON, PATHANAMTHITTA DISTRICT,
          PIN-689 673, REPRESENTED BY ITS MANAGER.

    3     R.VIJAYAN,
          S/O.RAGHAVAN, KARTHIKA, PUNALUR P.O.,
          BHARANIKAVU WARD, SIVANKOIL ROAD, PUNALUR VILLAGE,
          PUNALUR TALUK, KOLLAM DISTRICT, PIN-691 305.

          BY ADVS.
                     SMT.SREEDEVI KYLASANATH
                     SRI.ACHUTH KYLAS
                     SRI.JOSELAL GEORGE
                     SRI.R.MAHESH MENON
                     SRI.DEAGO JOHN K
                     SHRI.AMAL DEV C.V.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.09.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C).No.28381/2020                2




                       JUDGMENT

The learned counsel for the petitioner submits that the Writ

Petition is not pressed.

Accordingly, the Writ Petition will stand dismissed as not

pressed.

Sd/-

GOPINATH P.

JUDGE

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