Monday, 18, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

P.V.Santhosh vs State Of Kerala
2022 Latest Caselaw 11139 Ker

Citation : 2022 Latest Caselaw 11139 Ker
Judgement Date : 22 November, 2022

Kerala High Court
P.V.Santhosh vs State Of Kerala on 22 November, 2022
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
 TUESDAY, THE 22ND DAY OF NOVEMBER 2022 / 1ST AGRAHAYANA, 1944
                      WP(C) NO. 15770 OF 2015


PETITIONER:

          P.V.SANTHOSH
          AGED 51 YEARS
          S/O. VELAYUDHAN,
          PROPRIETOR S.N ROCK PRODUCTS P
          ERUMANI, PERUMBAVOOR,
          ERNAKULAM DISTRICT

          BY ADVS.
          SRI.PRAVEEN K. JOY
          SRI.T.A.JOY


RESPONDENTS:

    1     STATE OF KERALA
          REP. BY SECRETARY HOME AFFAIRS,
          SECRETARIAT, TRIVANDRUM-695001
    2     INSPECTOR GENERAL OF POLICE
          ERNAKULAM RANGE,
          ERNAKULAM - 682014
    3     SUPERINTENDENT OF POLICE
          RURAL, ALUVA - 682501
    4     STATION HOUSE OFFICER
          PERUMBAVOOR POLICE STATION.
    5     KOCHU MUHAMMED
          S/O. KUNJEEN PILLA,
          KARUVILY HOUSE,
          PERUMANI, VENGOLA,
          PERUMBAVOOR - 682505
    6     K.M.SAIDHU
          S/O. MACKAR, KARUVILY HOUSE,
          PERUMANI, VENGOLA,
          PERUMBAVOOR - 682505
    7     ABDUL RAHMAN
          S/O. KUNJEEN PILLA,
          KARUVILY HOUSE, PERUMANI,
          VENGOLA, PERUMBAVOOR - 682505
      8       SINAJ
             S/O. ALIYAR, KARUVILY HOUSE,
             PERUMANI, VENGOLA,
             PERUMBAVOOR - 682505
     9       KOCHU MACKAR
             S/O. ABU,
             KARUVILY HOUSE, PERUMANI,
             VENGOLA, PERUMBAVOOR - 682505
     10      SHAJI
             S/O. ATHAN,
             KARUVILY HOUSE, PERUMANI,
             VENGOLA, PERUMBAVOOR - 682505

             BY ADV
             SRI.NOUSHAD.K.A
             PUBLIC PROSECUTOR


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   22.11.2022,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C).No.15770 of 2015          3




                     BECHU KURIAN THOMAS, J.
                   ====================
                      W.P.(C).No.15770 of 2015
                  =====================
               Dated this the 22nd day of November, 2022


                               JUDGMENT

This writ petition seeks for a relief to take up Ext.P2 complaint

and to conclude the investigation in a time bound manner.

2. It is noticed that, pursuant to Ext.P2 complaint, an FIR was

registered as Crime No.2354 of 2015 of Perumbavoor Police Station

and after investigation, a final report was also filed.

3. In view of the above, this writ petition seeking for a direction

to complete the investigation in a time bound manner has become

infructuous.

Accordingly, this writ petition is dismissed as infructuous.

Sd/-

BECHU KURIAN THOMAS JUDGE

jka

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter