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Shaji vs Village Officer, Kumaramangalam
2022 Latest Caselaw 11127 Ker

Citation : 2022 Latest Caselaw 11127 Ker
Judgement Date : 19 November, 2022

Kerala High Court
Shaji vs Village Officer, Kumaramangalam on 19 November, 2022
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
         THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
SATURDAY, THE 19TH DAY OF NOVEMBER 2022 / 28TH KARTHIKA, 1944
                       WP(C) NO. 2352 OF 2016
PETITIONER:

          SHAJI
          AGED 49 YEARS
          S/O. JANADHANAN, CHENAD VEEDU, KUMARAMANGALAM P.O.,
          THODUPUZHA.
          BY ADVS.
          SRI.E.D.GEORGE
          SMT.HASEENA KUNJOONJU


RESPONDENTS:

    1     VILLAGE OFFICER, KUMARAMANGALAM
          THODUPUZHA - 685 584.
    2     TAHSILDAR
          THODUPUZHA - 685 584.
    3     VETTLIYANIKKATTU DEVI KSHETHRAM UPADESAKA SAMITHI
          VELLIYANIKKAD DEVI KSHETHRAM, KUMARAMNAGALAM,
          THODUPUZHA, REP. BY ITS PRESIDENT.
          IS IMPLEADED AS ADDL.R3 AS PER ORDER DATED
          07.11.2016 IN I.A.NO.4453/2016
          BY ADVS.
          GOVERNMENT PLEADER
          SRI.G.SREEKUMAR CHELUR



    THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
 19.11.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.2352 of 2016
                                      2




                        MOHAMMED NIAS. C.P.,J
                       ------------------------
                           WP(C).No.2352 of 2016
                        ------------- ----------
                  Dated this the 19th day of November, 2022


                                JUDGMENT

There was no representation for the petitioner when the

matter was taken up on 07.11.2022, today also there is no

representation.

This writ petition is dismissed as default.

Sd/-

MOHAMMED NIAS. C.P., JUDGE

Raj/19.11.2022 WP(C).No.2352 of 2016

APPENDIX OF WP(C) 2352/2016

PETITIONER EXHIBITS P1 - TRUE COPY OF THE PATTAYAM ISSUED BY THE LAND TRIBUNAL, THODUPUZHA. P2 - TRUE COPY OF THE JUDGMENT IN OS NO. 52/1971 PASSED BY MUNSIFF COURT, THODUPUZHA.

P3 - TRUE COPY OF THE JUDGMENT IN APPEAL 161/1974 PASSED BY MUNSIFF COURT, THODUPUZHA.

P4 - TRUE COPY OF THE JUDGMENT IN SA NO. 370/1979 OF THIS HON'BLE COURT. P5 - TRUE COPY OF ORDER OBTAINED BY THE PREDECESSOR OF THE PETITIONER FROM THE R.D.O.

P6 - TRUE COPY OF THE REPORT OF VILLAGE OFFICER, KUMARAMANGALAM TO THE TALUK OFFICER, THODUPUZHA.

P7 - TRUE COPY OF THE ENCUMBRANCE CERTIFICATE FROM THE YEAR 1968-2015 OF THE ABOVE SAID PROPERTY.

 
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