M/S. Perfect Alloys vs Kerala State Pollution Control ...
2022 Latest Caselaw 11125 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
         THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
SATURDAY, THE 19TH DAY OF NOVEMBER 2022 / 28TH KARTHIKA, 1944
                    WP(C) NO. 7812 OF 2016
PETITIONERS:

    1     M/S. PERFECT ALLOYS
          MUNDANKAVU, CHENGANNOOR,
          ALAPPUZHA 689121,
          REP BY ITS PARTNER SRI P J A MANOJ
    2     RIYA MANOJ
          W/O.MANOJ, MANAGING PARTNER,
          PERFECT ALLOYS MUNDANKAVU,
          CHENGANNOOR, ALAPPUZHA 689121
          BY ADVS.
          SRI.BECHU KURIAN THOMAS (SR.)
          SRI.ENOCH DAVID SIMON JOEL
          SRI.GEORGE A.CHERIAN
          SRI.PAUL JACOB P
          SRI.RONY JOSE
          SRI.S.SREEDEV

RESPONDENTS:

    1     KERALA STATE POLLUTION CONTROL BOARD
          OFFICE OF THE STATE POLLUTION CONTROL BOARD,
          THIRUVANANTHAPURAM 695001,
          REP BY ITS MEMBER SECRETARY
    2     CHIEF ENVIRONMENTAL ENGINEER
          REGIONAL OFFICE,
          KERALA STATE POLLUTION CONTROL BOARD, PATTOM,
          THIRUVANANTHAPURAM 695001
    3     THE DISTRICT ENVIRONMENTAL ENGINEER
          KERALA STATE POLLUTION CONTROL BOARD, PATTOM,
          THIRUVANANTHAPURAM 695001
    4     THE CHENGANOOR MUNICIPALITY
          OFFICE OF THE CHENGANNOOR MUNICIPALITY,
          CHENGANNOOR 689121, REP BY ITS SECRETARY
    5     STATE OF KERALA
          REP BY THE SECRETARY TO GOVERNMENT,
          MINISTRY OF ENVIRONMENT,
          GOVERNMENT SECRETARIAT,
 WP(C).No.7812 of 2016
                                  2


               THIRUVANANTHAPURAM 695001
      6        UNION OF INDIA
               REP BY THE SECRETARY TO CENTARL GOVERNMENT,
               MINISTRY OF ENVIRONMENT AND FOREST,
               NEW DELHI 110011
      7        KUNJOONJAMMA JOSE
               W/O.JOSE MATHEW, PARAMBATHOOR J J VILLA,
               MUNDANKAVU, CHENGANNOOR 689121
      8        RAMESH BABU, AGED 45 YEARS,
               S/O.RAVEENDRAN NAIR, VENGOOR HOUSE,
               KIZHAKKENADA, CHENGANNOR VILLAGE,
               ALAPPUZHA 685121
               BY ADVS.
               SRI. T.NAVEEN SC, KERALA STATE POLLUTION CONTROL
               BOARD,
               Harikrishnan S
               SRI.T.KRISHNANUNNI SR.
               SRI.K.C.KIRAN
               SMT.MEENA.A.
               SRI.K.N.RADHAKRISHNANTHIRUVALLA
               SRI.SAJU.S.A
               SRI.VINOD RAVINDRANATH
               BY SRI.ARAVIND V.MATHEW, GP



    THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.11.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.7812 of 2016
                                      3



                          MOHAMMED NIAS. C.P.,J
                        ------------------------
                            WP(C).No.7812 of 2016
                         ------------- ----------
                   Dated this the 19th day of November, 2022


                                 JUDGMENT

The learned counsel for the petitioner submits that

there is no instructions from the petitioner. Hence, the writ petition

is dismissed for default.

Sd/-

MOHAMMED NIAS. C.P., JUDGE

dlk/19.11.2022