Citation : 2022 Latest Caselaw 11946 Ker
Judgement Date : 21 December, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 21ST DAY OF DECEMBER 2022 / 30TH AGRAHAYANA,
1944
WP(C) NO. 27486 OF 2012
PETITIONER/S:
SIJU WILLS, S/O. WILSON M.,
AGED 31 YEARS,
CHRIST HOUSE, LOURDEPURAM.
KANJIRAMKULAM PO, TRIVANDRUM
BY ADVS.
SRI.R.SUNIL KUMAR
SMT.A.SALINI LAL
RESPONDENT/S:
1 UNIVERSITY GRANTS COMMISSION
REPRESENTED BY ITS SECRETARY,
NEW DELHI - 110001
2 THE CORDINATOR UGC,
NATIONAL ELIGIBILITY TEST FOR JUNIOR FELLOWSHIP
C/O UNIVERSITY GRANTS COMMISSION
NEW DELHI - 110001
3 NATIONAL EDUCATIONAL TESTING BUREU
UNIVERSITY GRANTS COMMISSION
NEW DELHI - 110001
BY ADVS.
SRI.S.KRISHNAMOORTHY, CGC
SRI.S.KRISHNAMOORTHY CGC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 21.12.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
-2-
W.P.(C). No. 27486 of 2012
P.V.KUNHIKRISHNAN, J.
======================================================
W.P.(C) No. 27486 of 2012
=============================================================
Dated this the 21st day of December, 2022
JUDGMENT
The learned counsel for the petitioner submitted that the
prayers in this writ petition have become infructuous. Therefore,
this writ petition is dismissed as infructuous.
SD/-
P.V.KUNHIKRISHNAN JUDGE das
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