Mymoona K vs The Malappuram Service ...
2022 Latest Caselaw 11936 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
 WEDNESDAY, THE 21ST DAY OF DECEMBER 2022 / 30TH AGRAHAYANA, 1944
                       WP(C) NO. 27735 OF 2022
PETITIONER:

          MYMOONA K
          AGED 57 YEARS
          D/O. MOHAMMED, NOOR MAHAL, KOLAR ROAD, DOWN HILL,
          MALAPPURAM DISTRICT - 676519.

          BY ADV P.M.RAFIQ



RESPONDENTS:

    1     THE MALAPPURAM SERVICE CO-OPERATIVE BANK LTD
          NO. F 1829, MALAPPURAM - 676505, REPRESENTED BY ITS
          SECRETARY.

    2     THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES,
          (GENERAL), MANJERI, MALAPPURAM - 676121.

    3     SHAMSUDHEEN KUNNATH,
          S/O. MUHAMMED, VATTAPRAMBA, CHEPPANANGADI P.O,
          MALAPPURAM - 676503.

          SMT.MABLE C. KURIAN, SR.GP
          ABDUL JAWAD.K
          ANN SUSAN GEORGE
          ABDUL MAJEED.N(A-749)
          A.GRANCY JOSE(K/1204-M/2010)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 27735 OF 2022             2


                            T.R. RAVI, J.
             --------------------------------------------
                     W.P.(C).No.27735 of 2022
              --------------------------------------------
             Dated this the 21st day of December, 2022


                             JUDGMENT

The Counsel for the petitioner submits that the petitioner does

not intend to pursue the matter any further.

The writ petition is dismissed as not pressed.

Sd/-

T.R.RAVI JUDGE

LEK