Kannan.C vs The Secretary General
2021 Latest Caselaw 23337 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                  THE HONOURABLE MR. JUSTICE AMIT RAWAL
   THURSDAY, THE 25TH DAY OF NOVEMBER 2021 / 4TH AGRAHAYANA, 1943
                         WP(C) NO. 14081 OF 2021
PETITIONER/S:
           KANNAN.C
           AGED 24 YEARS
           S/O. CHANDRAN, THEKKADY, SETHUMADA, SETHUMADA P.O.,
           PALAKKAD DISTRICT, PINCODE-642 133.

           BY ADVS.
           S.KRISHNA KUMAR (MANGALAM)
           VARSHA G NAIR


RESPONDENT/S:
     1     THE SECRETARY GENERAL
           ASSOCIATION OF INDIAN UNIVERSITIES, AIU HOUSE, 16 KOTLA
           MARG, NEW DELHI-110 002.

     2     UNIVERSITY OF CALICUT
           MALAPPURAM-673 635 REPRESENTED BY REGISTRAR.

     3     DIRECTOR OF PHYSICAL EDUCATION
           ORGANIZING SECRETARY, CALICUT UNIVERSITY ATHLETIC MEET,
           CALICUT UNIVERSITY, MALAPPURAM DISTRICT, PIN-673 635.

     4     ADDL.R4. SREE KRISHNA COLLEGE
           GURUVAYUR, ARIYANNUR P.O., THRISSUR DISTRICT, REPRESENTED
           BY PRINCIPAL, PIN-680 102, IS IMPLEADED AS ADDL.R4 AS PER
           ORDER DATED 19.7.2021 IN IA 2/21.

           BY ADV SMT.O.M.SHALINA,, SC, ASSOCIATION OF INDIAN
           UNIVERSITIES


OTHER PRESENT:

           SRI P C SASIDHARAN SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 14081 OF 2021
                                             2

                             JUDGMENT

Learned counsel for the petitioner submits that the respondent

has complied the order of this Court dated 19.7.2021.

In view of the submission made by the learned counsel for the

petitioner, the writ petition is ordered to be closed.

Sd/-

sab                                          AMIT RAWAL

                                                 JUDGE
 WP(C) NO. 14081 OF 2021

APPENDIX OF WP(C) 14081/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF CERTIFICATE ISSUED BY THE PRINCIPAL, SREEKRISHNA COLLEGE, THRISSUR; ON 12.7.2021 IN FAVOUR OF PETITIONER.

Exhibit P2 TRUE COPY OF THE JUDGMENT PASSED ON 16.12.2019 HON'BLE HIGH COURT IN WPC 24672/2019.

Exhibit P3 TRUE COPY OF THE SECONDARY SCHOOL LEAVING CERTIFICATE OF THE PETITIONER, MAY 2012.

Exhibit P4 TRUE COPY OF THE CERTIFICATE OF PETITIONER ISSUED BY THE BOARD OF HIGHER SECONDARY EDUCATION, MARCH 2014.

Exhibit P5 TRUE COPY OF THE PROVISIONAL CERTIFICATE OF THE PETITIONER ISSUED BY CONTROLLER OF EXAMINATIONS CALICUT UNIVERSITY DATED 12.6.2017.

Exhibit P6 TRUE COPY OF THE INTERIM ORDER 26.3.2021 IN WPC 7590/2021 ON THE FILES OF THIS HON'BLE COURT.