Dr.Srirath M.K. [Deleted] vs Dr.Adnan Siddique
2021 Latest Caselaw 15483 Ker

Con.Case(C) No.531/2021                         1/4

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
               Friday, the 23rd day of July 2021 / 1st Sravana, 1943
             CONTEMPT CASE(C) NO. 531 OF 2021(S) IN WP(C) 19307/2020
   PETITIONERS/PETITIONERS 1 TO 4, 6, 10, 12, 15 TO 18, 20, 22, 23, 26 TO 36, 40
   TO 44, 47, 55, 57, 59, 62, 68 TO 71, 73, 75 TO 77, 81, 85, 87 93, 94, 96, 113
   AND 118 IN WPC:

      1.

DR.SRIRATH M.K. [DELETED], PROFESSOR, AGED 44 YEARS, S/O.SATYAPALAN, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT SUSHASREE, THAZHECHOVVA, KANNUR DISTRICT.

2. DR.K. KUNHIKANNAN [DELETED], PROFESSOR, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT SOUPARNIKA, KUTHUPARAMBA, KANNUR.

3. SREEJESH P.B., O.T. TECHNICIAN, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT PARAYIL, THERTHALLI, ALAKODE, KANNUR.

4. DR.MANMEET KAUR[DELETED], SENIOR RESIDENT, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT SUSHASREE, THAZHECHOOVVA, KANNUR.

5. ASHOKAN P.V., DRIVER, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT VYSHAK NIVAS, ANCHARAKANDY, KANNUR.

6. DR.MOHAMMED HISHAM. P.P.[DELETED], ASSOCIATE PROFESSOR, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT AMEN, THEVAKKARA, KANNUR DISTRICT.

7. CHAITHANYA VIJAYAN C.K.[DELETED], BIO STATISTICIAN, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT PERALANHI HOUSE, CHALODE, KANNUR.

8. DR.MUHAMMED MUSHTAQUE. P.[DELETED], ASSOCIATE PROFESSOR, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT REESH, CHOVVA POST, KANNUR DISTRICT.

9. DR.AMRUTHA P.C.[DELETED], ASSISTANT PROFESSOR, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT UDAYA, VADAKARA, KOZHIKODE.

10. SARAVANAN. M., PUBLIC RELATION ASSISTANT, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT KOMMERY HOUSE, PANAMKAVU, KANNUR.

11. DR.CHANDRAN T., ASSISTANT PROFESSOR, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT T.C. 76/459, THIRUVANANTHAPURAM.

12. SIMNA.K.[DELETED], OFFICE ASSISTANT, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT KELOTH HOUSE, THIRUVANGAD, THALASSERY, KANNUR DISTRICT.

13. ANOOP GANGADHARAN,P.R.O., KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT GOVIND,TEMPLE GATE, THALASSERY.

14. MAYOOSHA M.K., BIO MEDICAL ENGINEER, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT MADANKARA HOUSE, CHIRAKKAL POST, KANNUR.

15. RASHID T.N., DRIVER, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT NADUKKANDY, BAVODE, KANNUR.

16. NAMITHA P.[DELETED], RECEPTIONIST, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT PUSHPA NIVAS, MAMBA POST, KANNUR.

17. LEESHMA PARANDY[DELETED], PHARMACY ASSISTANT, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT PARANDY HOUSE, KUTHUPARAMBA, KANNUR.

18. DR. VISHAKHA SUKESH, CASUALITY MEDICAL OFFICER, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT AISHWARYA, THALAP POST, KANNUR.

Con.Case(C) No.531/2021 2/4

19. ABDUL SALAM. K.P., PHARMACY CASHIER, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT NALLAKANDI, KEESHALLUR, KANNUR.

20. DRISHYA P.[DELETED], PHARMACIST, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT PRAKASHAM, KAKKAD, KANNUR.

21. DR. MAHESH P.M., JUNIOR RESIDENT, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT PEELIPPARAMBIL HOUSE, PERUMBAVOOR, ERNAKULAM DISTRICT.

22. BALAKRISHNAN K.P.[DELETED], HOUSE KEEPING IN CHARGE, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT LAKSHMY KRIPA, PORORA POST, KANNUR.

23. DR.SATHISH CHANDRAN[DELETED], ASSOCIATE PROFESSOR, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT SREE CHITHRA, PALLIKKUNNU POST, KANNUR.

24. DR.P.V. PREMRAJ[DELETED], SENIOR RESIDENT, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT STAFF QUARTERS, KADANNAPPALLI POST, KANNUR.

25. SHABIN K.[DELETED], DRIVER, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT GOVINDAM, MAMBA POST, KANNUR.

26. RAJESH M.[DELETED], PHARMACY SALES ASSISTANT, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT SUJA NIVAS, ANCHARAKANDY, KANNUR.

27. VISMAYA.T., PHARMACIST, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT VISMAYA NIVAS, PATHIRIYAD, KANNUR.

28. DR.SHYNA K.P.[DELETED], ASSOCIATE PROCESSOR, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT MEENALAYAM, CHIRAKKAL POST, KANNUR.

29. SAFWAN N.P., PHARMACIST, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT MUBARAK HOUSE, VENGAD POST, KANNUR.

30. A.KRISHNA KUMAR, MANAGER, HOSPITAL OPERATIONS, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT MYKEEL HOUSE, NARATH POST, KANNUR.

31. DR.C.K. RAJAMMA[DELETED], PROFESSOR, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT SREERAJ, THOTTADA POST, KANNUR.

32. DR.NISANTH PRABHAKARAN[DELETED], ASSISTANT PROFESSOR, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT ANAND ARAYAKKOOL, P.O. CHEMPAD, KANNUR.

33. PRAVITHA P., DIETITIAN, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT PRAVITHA NIVAS, KEEZHATHUR, PATHIRIYAD, PINARAYI, KANNUR.

34. VALSAMMA KURIAN[DELETED], NURSING SUPERINTENDENT, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT THAZHAPPALLIL, KILIYANTHARA, VILAMANA, KANNUR.

35. BISHA M.O., NURSING SUPERVISOR, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT THIRUVATHIRA, KIRACHI, VENGAD P.O., KANNUR.

36. MOLLY C.C., STAFF NURSE, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT THADATHIL, ANGADIKKADAVU P.O., KANNUR.

37. SMITHA MICHAEL[DELETED], STAFF NURSE, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT OTTAPLACKAL, KALLUVAYAL, PADIYOOR, KANNUR.

38. LEENA K.V., STAFF NURSE, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT KALLINKAL HOUSE, PERINGOM, KANNUR.

39. PRINCY N.P., STAFF NURSE, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, Con.Case(C) No.531/2021 3/4

RESIDING AT PADUKAYIL MANJAPPARA, KANNUR.

40. TESSY TITUS, STAFF NURSE, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT KALKUNNATHU, KEEZHPALLIL, ARALAM, KANNUR.

41. SREEJALA A.K.[DELETED], NURSING ASSISTANT, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT AMARRADH, KUNNANAVAYAL P.O., CHOVVA, KANNUR.

42. LISAMMA THOMAS[DELETED], NURSING SUPERVISOR, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT POOVANIKUNNEL, VEMBUZHACHAL P.O., MUNDAYAMPARAMBA, KANNUR.

43. PRIYAMOL JOSEPH, STAFF NURSE, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT PALLOORATHIL, VATTIAMTHODE, VAYATHUR, KANNUR.

44. DR.PANDURANGAIAH.R.[DELETED], ASSISTANT PROFESSOR, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT MASJID ROAD, B.L. GOWDA NAGARA, HIRIYUR SUGAR FACTORY, CHITRADURGA, KARNATAKA.

45. VISHNU PAVITHRAN, CAUSALITY MEDICAL OFFICER, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT CHELAKKATTIL VEEDU, ARAKKUNNAM VIA, EDAKKATTUVAYAL, ERNAKULAM DISTRICT.

46. DR.G.B. ANADHA KUMAR, SENIOR RESIDENT, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT 7-126, MAIN ROAD, CHEMBAKARAMANPUTHUR, KANYAKUMARI, TAMILNADU.

47. DR.K.M. ASOKAN[DELETED], PROCESSOR AND HEAD OBG DEPARTMENT, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT VALANDY, SANDHYARAGAM, M.G. ROAD, MATTANNUR, KANNUR.

48. DR.P. GOPEENATHAN[DELETED], SENIOR RESIDENT, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT SANTHI, NEAR KALAROAD BRIDGE, CHAVASSERY, KANNUR- 670 702.

49. DR.LALITH SUNDARAM[DELETED], PROFESSOR AND HEAD, OPHTHALMOLOGY DEPARTMENT, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT ASWATHY, KUTHUPARAMBA, MANGATTIDAM, KANNUR- 670 643.

50. DR.T. RAMESAN[DELETED], PROFESSOR AND HEAD MEDICINE DEPARTMENT AND FORMER PRINCIPAL, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT RASHMI, KADIROOR, KANNUR -670 642.

51. DR.MUSTHAFA C.P.[DELETED], PROFESSOR AND HOD SURGERY DEPARTMENT, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT KULANGARAPEEDIKA, KINASSERY, POKKUNNU POST, KOZHIKODE. THE NAME OF THE PETITIONERS 1,2,4,6 TO 9,12,16,17,20,22 TO 26,28,31,32,34,37,41,42,44,47 TO 51 ARE DELETED FROM THE PARTY ARRAY AS PER ORDER DATED 14/07/2021 IN IA. 1/2021 IN COC 531/2021.

BY ADVS.M/S.JOHN VARGHESE & A.L.GEORGE.

RESPONDENTS/ADDITIONAL 7TH RESPONDENT IN WPC:

DR.ADNAN SIDDIQUE, MANAGER (ADMINISTRATOR), KANNUR MEDICAL COLLEGE, ANJARAKKANDY, KANNUR-670 612.

ADVS. M/S.ABDUL RAOOF PALLIPATH & SRI.K.R.AVINASH (KUNNATH) FOR RESPONDENT.

This Contempt of court case (civil) having come up for orders on 23.07.2021, the court on the same day passed the following:

 Con.Case(C) No.531/2021                              4/4




                                DEVAN RAMACHANDRAN, J.

----------------------------------------- Contempt Case (Civil) No.531 of 2021

---------------------------------------- Dated this the 23rd day of July, 2021

ORDER

Sri.Abdul Raoof - learned counsel for the respondent, submits that

the sole reason why his client has been unable to honour the eligible salary

of the petitioners is because they did not make any such formal claim, even

though they were directed to do so in the judgment.

2. Sri.John Varghese - learned counsel appearing for the

petitioners, contested the afore submissions; however, conceding that what

was forwarded to the respondent was a lawyer's notice, along with the

salary statements of all the petitioners.

3. Since I am certain that the petitioners are only interested in

having their claims properly adjudicated, I do not think that the parties

should rely on technicalities as afore.

I, therefore, permit the petitioners to make individual claims before

the respondent in the manner as was permitted in the judgment within a

period of ten days from today.

List on 03.08.2021 for verification.

Sd/-

         H/O                                               DEVAN RAMACHANDRAN,
           SAS/23/07/2021                                         JUDGE




23-07-2021                            /True Copy/                               Assistant Registrar