A.Isha Beevi vs K.B.Jayakumar
2021 Latest Caselaw 13639 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
         THURSDAY, THE 1ST DAY OF JULY 2021 / 10TH ASHADHA, 1943
                     CON.CASE(C) NO. 2068 OF 2020
         JUDGMENT IN WP(C) 24432/2019 OF HIGH COURT OF KERALA
                            DATED 10.10.2019
                          -------------------
PETITIONER/S:

     1      A.ISHA BEEVI, AGED 60 YEARS
            W/O. E.SHAJAHAN, HASHIM MANZIL, KADAYKAD SOUTH, PANDALAM
            P.O., PATHANAMTHITTA-689501.

     2      BABY KAMALA D., AGED 60 YEARS
            W/O. R.SUDHEESH, KAITHAVARAM, KANNIMELCHERRY, KAVANAD,
            KOLLAM-691 003.

     3      D.ASOKAN PILLAI, AGED 60 YEARS
            S./O. DAMODAR, PULARI, DECENT JUNCTION P.O., MUKHATHALA,
            KOLLAM-691 577.

            BY ADVS.
            SRI.SANTHOSH P.ABRAHAM
            SMT.S.K.DEVI


RESPONDENT/S:

     1      K.B.JAYAKUMAR
            (AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONERS),
            MANAGING DIRECTOR, KERALA STATE SMALL INDUSTRIES
            DEVELOPMENT CORPORATION LTD., (KERALA SIDCO), HOUSING
            BOARD BUILDING, 6TH FLOOR, SANTHI NAGAR,
            THIRUVANANTHAPURAM-695 001.

     2      BALU MAHENDRA
            (AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONERS),
            ADMINISTRATIVE OFFICER, KERALA STATE INDUSTRIES
            DEVELOPMENT CORPORATION LTD., (KERALA SIDCO), HOUSING
            BOARD BUILDING, 6TH FLOOR, SANTHI NAGAR,
            THIRUVANANTHAPURAM-695 001.

            BY ADV BIJU G., SC, SIDCO

THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON
01.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 2068 OF 2020

                                -: 2 :-


                               JUDGMENT

The learned counsel for the petitioners submits that the

directions contained in the judgment have been complied with. The

Contempt of Court Case is, accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/2.7.2021 CON.CASE(C) NO. 2068 OF 2020

APPENDIX OF CON.CASE(C) 2068/2020

PETITIONER ANNEXURE

ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED 10.10.2019 IN WPC NO.24432/2019 OF THIS HON'BLE COURT.