Kerala High Court
Dr.Joe Joseph vs Kerala Veterinary And Animal ... on 14 January, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MRS. JUSTICE MARY JOSEPH
THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942
RP.No.666 OF 2020 IN WA. 193/2019
AGAINST THE JUDGMENT IN WA 193/2019 OF HIGH COURT OF KERALA DATED
20.05.2020
REVIEW PETITIONER/APPELLANT:
DR.JOE JOSEPH, AGED 46 YEARS
FORMERLY ASSISTANT PROFESSOR,
COLLEGE OF VETERINARY AND ANIMAL SCIENCES,
MANNUTHY,THRISSUR.
BY ADVS.
SRI.MURALI PURUSHOTHAMAN
SRI.DEEPU LAL MOHAN
RESPONDENTS/RESPONDENTS :
1 KERALA VETERINARY AND ANIMAL SCIENCES UNIVERSITY,
POOKODE, LAKKIDI,WAYANAD-673 576.
REPRESENTED BY ITS REGISTRAR.
2 THE REGISTRAR,
BOARD OF MANAGEMENT,
KERALA VETERINARY AND ANIMAL SCIENCES UNIVERSITY,
POOKODE, LAKKIDI, WAYANAD-673 576.
3 THE VICE CHANCELLOR,
KERALA VETERINARY AND ANIMAL SCIENCES UNIVERSITY,
POOKODE, LAKKIDI, WAYANAD-673 576.
4 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT,
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
5 DR.LIGIMOL JAMES,
ACADEMIC CONSULTANT, DEPARTMENT OF MICROBIOLOGY,
COLLEGE OF DIARY SCIENCE AND TECHNOLOGY, MANNUTHY,
THRISSUR DISTRICT - 680 651.
RP.No.666 OF 2020 IN WA. 193/2019
2
6 DR.DIVYA M.P.,
ACADEMIC CONSULTANT, DEPARTMENT OF DIARY CHEMISTRY,
COLLEGE OF DIARY SCIENCE AND TECHNOLOGY, MANNUTHY,
THRISSUR DISTRICT - 680 651.
7 DR.RACHANA C.R.,
ACADEMIC CONSULTANT, DEPARTMENT OF DIARY CHEMISTRY,
COLLEGE OF DIARY SCIENCE AND TECHNOLOGY, MANNUTHY,
THRISSUR DISTRICT - 680 651.
8 JAYADEVAN G.R., ACADEMIC CONSULTANT,
DEPARTMENT OF DIARY BUSINESS MANAGEMENT,
COLLEGE OF DIARY SCIENCE AND TECHNOLOGY,
MANNUTHY,THRISSUR DISTRICT - 680 651.
9 DR.SMITHA J.P., ASSISTANT PROFESSOR,
COLLEGE OF VETERINARY AND ANIMAL SCIENCES,
POOKODE, WAYANAD DISTRICT - 673 576.
10 DR.ABRAHAM JOSEPH PELLISSERY,
ASSISTANT PROFESSOR,
COLLEGE OF VETERINARY AND ANIMAL SCIENCES,
POOKODE, WAYANAD DISTRICT - 673 576.
11 DR.DEEPA CHIRAYATH,
ASSISTANT PROFESSOR, COLLEGE OF VETERINARY AND
ANIMAL SCIENCES, MANNUTHY, THRISSUR - 680 651.
12 DR.MINI BHARATHAN,
ASSISTANT PROFESSOR, COLLEGE OF VETERINARY AND
ANIMAL SCIENCES, MANNUTHY, THRISSUR - 680 651.
13 DR.JANUS A., ASSISTANT PROFESSOR,
COLLEGE OF VETERINARY AND ANIMAL SCIENCES,
MANNUTHY, THRISSUR - 680 651.
14 SR.T.P.SETHUMADHAVAN,
HEAD PUBLICATIONS, DIRECTORATE OF ENTREPRENEURSHIP,
COLLEGE OF VETERINARY AND ANIMAL SCIENCES,
MANNUTHY, THRISSUR - 680 651.
15 SMT.SALINI GOPINATH,ACADAMIC CONSULTANT,
COLLEGE OF DIARY SCIENCES AND TECHNOLOGY,
MANNUTHY, THRISSUR - 680 651.
OTHER PRESENT:
SRI. A,J, VARGHESE-SR. G.P.
THIS REVIEW PETITION HAVING BEEN FINALLY HEARD ON 14.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP.No.666 OF 2020 IN WA. 193/2019
3
ORDER
Shaffique, J
This review petition has been filed, inter alia , contending that
there is an error apparent on the face of the record.
Petitioner refers to G.O dated 14.02.2011, which gives certain
concession to University employees. We have already taken a
decision in R.P.No.466/2020 in W.A.No.244/2019 and
connected cases wherein we have found that there is no error
apparent on the face of the record. The aforesaid G.O
applicable to certain Universities, can have no bearing on the
facts of the case. In the result, this review petition do not
merit consideration and, hence, is dismissed.
Sd/-
A.M.SHAFFIQUE, JUDGE
sd/-
MARY JOSEPH, JUDGE
AMV/14.01.2021
RP.No.666 OF 2020 IN WA. 193/2019
APPENDIX
PETITIONER'S/S EXHIBITS:
ANNEXURE A: THE TRUE COPY OF ORDER DATED
16-06-2020 OF THE HON'BLE SUPREME
COURT OF INDIA IN SLP NO.7501 OF 2020.
ANNEXURE B: THE PHOTOCOPY OF G.O.(MS)
NO.18/2011/H.EDN DATED 14-02-2011.
ANNEXURE C: THE PHOTOCOPY OF G.O.(MS)
NO.243/2014/H.EDN DATED 05-06-2014.
RESPONDENTS EXHIBITS : NIL
TRUE COPY P.A.TO JUDGE
