Citation : 2024 Latest Caselaw 27591 Kant
Judgement Date : 19 November, 2024
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NC: 2024:KHC:46791-DB
RP No. 105 of 2024
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 19TH DAY OF NOVEMBER, 2024
PRESENT
THE HON'BLE MR N. V. ANJARIA, CHIEF JUSTICE
AND
THE HON'BLE MR JUSTICE M.G.S. KAMAL
REVIEW PETITION NO. 105 OF 2024
IN
WRIT APPEAL No.1115 OF 2022 (LR)
C/W
WRIT APPEAL No.1125/2022 (GM-RES)
WRIT APPEAL No.1267/2022 (KLR/RR/SUR)
BETWEEN:
1. THE CHIEF SECRETARY TO GOVT.,
STATE OF KARNATAKA,
VIDHANA SOUDHA,
BENGALURU - 560 001
Digitally
signed by 2. THE PRINCIPAL SECRETARY TO GOVERNEMNT
AMBIKA H B DEPARTMENT OF REVENUE,
Location: M.S. BUILDING,
High Court of BENGALURU - 560 001
Karnataka
3. THE SECRETARYTO GOVT.,
REVENUE DEPARTMENT
M.S. BUILDING
BENGALURU - 560 001
4. THE SECRETARY AND COMMISSIONER
DEPARTMENT OF HOME
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RP No. 105 of 2024
VIDHANA SOUDHA
BENGALURU - 560 001
5. THE DIRECTOR GENERAL AND
INSPECTOR GENERAL OF POLICE
NRUPATHUNGA ROAD
BENGALURU - 560 001.
6. THE JOINT COMMISSIONER CAR WEST
INFANTRY ROAD
BENGALURU - 560 001.
7. THE DEPUTY COMMISSIONER
BENGALURU URBAN DISTRICT
BENGALURU - 560 009.
8. THE CHAIRMAN
LAND TRIBUNAL
BENGALURU NORTH TALUK
BENGALURU - 560 001.
9. THE SPECIAL TAHSILDAR
BENGALURU NORTH TALUK
K.R.ROAD
BENGALURU - 560 009.
...PETITIONERS
(BY SMT. SHWETA KRISHNAPPA, AGA AND
SRI MOHAMMED JAFFAR SHAH, AGA )
AND:
1. SRI K.S. SURENDRA BABU
AGED ABOUT 62 YEARS,
S/O LATE K N SRINIVASA GUPTA,
R/AT NO.9, 100 FEET ROAD,
BANASHANKARI 2ND STAGE,
4TH BLOCK, BENGALURU - 560 085.
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RP No. 105 of 2024
2. SRI. K.S. SUBBARAJU
AGED ABOUT 57 YEARS,
S/O LATE K N SRINIVASA GUPTA,
R/AT NO.485, 2ND CROSS, 2ND BLOCK,
BANASHANKARI 1ST STAGE,
BENGALURU - 560 050.
3. SRI. M.S. MOHAN KUMAR
AGED ABOUT 60 YEARS
S/O LATE K.N. SRINIVASA GUPTA
SINCE DECEASED REP. BY HIS LEGAL HEIR AND WIFE
SMT. RAJARAJESHWARI
W/O M.S. MOHAN KUMAR,
AGED ABOUT 75 YEARS,
R/AT NO.54/4,
SRI VASAVI BHAVAN,
RAGHUPATHI NAYAKAN PALYAM,
ERODE, TAMILNADU - 638 002.
4. SRI R V BHASKAR
AGED ABOUT NOT KNOWN,
S/O LATE RAJA VENKATARAMANA SHETTY
5. SRI R V SUDHIR
AGED ABOUT NOT KNOWN,
S/O LATE RAJA VENKATARAMANA SHETTY
6. SRI R V GIRIDHAR
AGED ABOUT NOT KNOWN,
S/O LATE RAJA VENKATARAMANA SHETTY
7. SRI R V SHANKAR
AGED ABOUT NOT KNOWN,
S/O LATE RAJA VENKATARAMANA SHETTY
RESPONDENT NO.4 TO 7 HEREIN
ARE R/AT 37/55, SURVEYOR ROAD,
BASAVANAGUDI,
BENGALURU - 560 004.
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RP No. 105 of 2024
8. SMT. VENKATAMMA
1ST WIFE OF DASE GOWDA
AGED ABOUT NOT KNOWN
9. SMT. KEMPAMMA
2ND WIFE OF DASE GOWDA
AGED ABOUT NOT KNOWN
10. SRI RANGASWAMY
AGED ABOUT 58 YEARS
S/O LATE OF DASE GOWDA
11. SRI VENKATEGOWDA
AGED ABOUT 52 YEARS
S/O LATE OF DASE GOWDA
12. SRI BYRA HANUMEGOWDA
AGED ABOUT 58 YEARS
S/O LATE OF DASE GOWDA
13. SRI KEMPEGOWDA
AGED ABOUT 54 YEARS
S/O LATE OF DASE GOWDA
14. SRI RAGHU
AGED ABOUT 48 YEARS
S/O. NOT KNOWN,
15. SRI MANJUNATH
AGED ABOUT 38 YEARS
SL.NO.8 TO 16 RESIDING AT No.228,
MUDDINAPALYA MAIN ROAD,
OPP. GOVT SCHOOL
BENGALURU - 560 091.
16. SRI GANGAPPA
AGED ABOUT 54 YEARS
S/ O LATE VENKATARAMANAPPA
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17. SRI BYRAPPA
AGED ABOUT 53 YEARS
S/ O LATE VENKATARAMANAPPA
18. SMT CHENNAMMA
AGED ABOUT 65 YEARS
W/O RANGAPPA
SL. No.17,18 & 19 ARE
R/O MUDDENAPALYA VILLAGE,
VISHWANEEDAM POST,
YESHWANTHPUR HOBLI,
BENGALURU NORTH TALUK - 560 091.
19. SRI RUDRA MURTHY
AGED ABOUT 60 YEARS
S/O H S SADAHIVAIAH
20. SRI CHANDRAN
AGED ABOUT 60 YEARS
S/O LATE NANJUNDAPPA
21. SRI NARSAPPA
AGED ABOUT 48 YEARS
S/O BASAPPA
22. SRI GANGARAJU
AGED ABOUT 48 YEARS
S/O NAGARAJU
23. SRI MUDDUHANONNAIAH
AGED ABOUT 60 YEARS
S/O JAYANNA
24. SRI CHANDRAPPA
AGED ABOUT 40 YEARS
S/O LATE RAJAPPA
SL.NO.20 TO 25 ARE
R/ O ULLALU UPA NAGARA, ULLALU,
YESHWANTHPURA HOBLI,
BENGALURU NORTH TALUK - 560 091.
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25. SRI K.S. VISHWAKIRAN
AGED ABOUT 65 YEARS
S/O LATE K.N. SRINIVASA GUPTA,
R/AT NO 09, 100 FEET ROAD,
BANASHANKARI 2ND STAGE,
4TH BLOCK, BENGALURU - 560 085.
26. SMT. RAJARAJESHWARI
W/o M S MOHAN KUMAR
AGED ABOUT 75 YEARS
R/AT No. 54/4
SRI VASAVI BHAVAN RAGHUPATHI
NAYAKAN PALYAM ERODE
TAMILNADU - 638 002.
27. THE POLICE HOUSING AND INFRASTRUCTURE
DEVELOPMENT CORPORATION
No.59, RICHMOND ROAD
BENGALURU - 560 025
REP. BY ITS MANAGING DIRECTOR.
28. SRI Y. MANJUNATH
S/o YELLAPPA
AGED ABOUT 59 YEARS
R/AT No. 24, 2ND CROSS
2ND MAIN, HOSAHALLI
VIJAYANAGAR
BENGALURU -560 040.
...RESPONDENTS
(BY SRI C. SHIVASHANKAR, ADVOCATE FOR C/R-2)
THIS REVIEW PETITION IS FILED UNDER ORDER 47 RULE 1
OF CPC,1908 PRAYING TO REVIEW THE IMPUGNED ORDER
DATED 23/01/2024 PASSED BY THIS HON'BLE COURT IN
W.A.No.1115/2022, WA NO. 1267/2022 AND WA NO. 1125/2022 AND
ETC.
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RP No. 105 of 2024
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE THE CHIEF JUSTICE MR. JUSTICE
N. V. ANJARIA
and
HON'BLE MR JUSTICE M.G.S. KAMAL
ORAL JUDGMENT
(PER: HON'BLE THE CHIEF JUSTICE MR. JUSTICE N. V. ANJARIA)
Figures on record the memo dated 19.09.2024 filed by
learned Additional Government Advocate Smt. Shwetha
Krishnappa. Learned Additional Government Advocate
Mr. Mohammed Jaffar Shah appears and submits that in view of
the memo the review petition may be permitted to be withdrawn
inasmuch as the State of Karnataka has filed Special Leave
Petition before the Hon'ble Supreme Court.
In view of the memo, withdrawal is permitted.
The petition is dismissed as withdrawn.
This Court has not gone into the merits of the case in view of
the withdrawal of the review petition.
NC: 2024:KHC:46791-DB
In view of dismissal of the petition, the interlocutory
application would not survive and it stands accordingly disposed of.
Sd/-
(N. V. ANJARIA) CHIEF JUSTICE
Sd/-
(M.G.S. KAMAL) JUDGE
CR
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