Harisha vs Mohana S V
2024 Latest Caselaw 27388 Kant

Karnataka High Court

Harisha vs Mohana S V on 14 November, 2024

                                             -1-
                                                         NC: 2024:KHC:46280
                                                      MFA No. 3885 of 2021




                      IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                        DATED THIS THE 14TH DAY OF NOVEMBER, 2024

                                           BEFORE
                             THE HON'BLE MR JUSTICE C M JOSHI
                      MISCELLANEOUS FIRST APPEAL NO. 3885 OF 2021 (MV-I)
                 BETWEEN:

                       HARISHA,
                       S/O LATE JAVAREGOWDA,
                       AGED ABOUT 43 YEARS,
                       R/AT BIRANAGODU VILLAGE,
                       BELUR TALUK - 573 115.

                       PRESENT ADDRESS:
                       HARISHA, C/O CHANDREGOWDA,
                       MAVINAHALLI,
                       SAKALESHPURA TALUK.
                                                               ...APPELLANT
                 (BY SRI. JAGADEESH H.T, ADVOCATE (ABSENT))
                 AND:

                 1.    MOHANA S.V,
                       S/O VASU, MAJOR,
Digitally              MACHAGOWDAHALLI VILLAGE,
signed by              GULLANAPETE POST,
NANDINI R
                       CHIKKAMAGALURU.
Location: High
Court of
Karnataka        2.    THE ORIENTAL INSURANCE COMPANY LTD.,
                       THE DIVISIONAL MANAGER,
                       1ST FLOOR, S.S.COMPLEX,
                       SUBASH CHOWKA, HASSAN - 573 201.

                       NAGANIRMALA COMPLEX,
                       BASAVANAHALLI MAIN ROAD,
                       CHIKKAMAGALURU.
                                                         ...RESPONDENTS
                     THIS MFA IS FILED U/S 173(1) OF MV ACT, PRAYING TO
                 MODIFY AND ENHANCE THE JUDGMENT AND AWARD DATED
                                -2-
                                            NC: 2024:KHC:46280
                                         MFA No. 3885 of 2021




21.11.2019 PASSED IN MVC NO. 927/2015 ON THE FILE OF
THE SENIOR    CIVIL  JUDGE AND     J.M.F.C., M.A.C.T.,
SAKALESHPUR.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM:     HON'BLE MR JUSTICE C M JOSHI


                        ORAL JUDGMENT

None appears for the appellant.

2. On 20.03.2024, this Court had granted two weeks

time to comply with the office objection. But, the peremptory

order passed by this Court has not been complied.

3. Today also none appears for the appellant.

4. Therefore, the appeal stands dismissed for

non-compliance of office objection.

Sd/-

(C M JOSHI) JUDGE

PHM

CT: BHK