Basavanneppa S/O. Mallappa Kodihalli vs Shantawwa W/O. Veerappa Ningappanavar
2024 Latest Caselaw 27297 Kant

Karnataka High Court

Basavanneppa S/O. Mallappa Kodihalli vs Shantawwa W/O. Veerappa Ningappanavar on 13 November, 2024

                                                  -1-
                                                              NC: 2024:KHC-D:16617
                                                         RSA No. 100140 of 2014




                                 IN THE HIGH COURT OF KARNATAKA,
                                         DHARWAD BENCH

                             DATED THIS THE 13TH DAY OF NOVEMBER, 2024

                                                BEFORE

                              THE HON'BLE MRS JUSTICE K.S.HEMALEKHA

                                 RSA NO. 100140 OF 2014 (DEC/INJ)

                        BETWEEN:

                        BASAVANNEPPA
                        S/O. MALLAPPA KODIHALLI @ HALAGERI,
                        AGE: 61 YEARS,
                        OCC: AGRICULTURE AND NOW RETIRED,
                        R/O. MAKRI, TQ: HIREKERUR,
                        DIST: HAVERI-581110.
                                                                      ...APPELLANT
                        (BY SRI. S G KADADAKATTI AND
                        SRI. LINGESH V KATTIMANI, ADVOCATES)

                        AND:

                        1.    SMT. SHANTAWWA
           Digitally
           signed by
           VISHAL
                              W/O. VEERAPPA NINGAPPANAVAR
VISHAL
NINGAPPA
PATTIHAL
           NINGAPPA
           PATTIHAL
           Date:
                              AGE: 64 YEARS, OCC: HOUSEHOLD WORK,
           2024.11.20
           12:14:41
           +0530
                              R/O. CHIKKAMAGANUR, TQ: RANEBENNUR,
                              DIST: HAVERI- 581 115.

                        2.    SMT. BASAWWA
                              W/O. SHEKHARAPPA YALAKKI,
                              AGE: 47 YEARS, OCC: HOUSEHOLD WORK,
                              R/O. TADAKANAHALLI, TQ: HIREKERUR,
                              DIST: HAVERI- 581 110.

                        3.    SMT. SHANKRAWWA
                              W/O. SHANKRAPPA HEDIYAL,
                              AGE: 46 YEARS,
                              OCC: HOUSEHOLD WORK,
                           -2-
                                    NC: 2024:KHC-D:16617
                                 RSA No. 100140 of 2014




     R/O. HOLEANVERI, TQ: RANEBENNUR,,
     DIST: HAVERI- 581 115.

4.   SMT. KARABASAWWA
     W/O. SHANKARAPPA BAGUR,
     AGE: 42 YEARS, OCC: HOUSEHOLD WORK,
     R/O. KONANANTALI, TQ: RANEBENNUR,,
     DIST: HAVERI-581 115.

     UJJANAGOUDA S/O. PUTTANAGOUDA
     DYAVAKKALAVAR
     (DELETED BEFORE THE TRIAL COURT)

5.   GURUSIDDAPPA
     S/O. BASAPPA NYAMATHI,
     AGE: 77 YEARS, OCC: AGRICULTURE,
     R/O.MAKARI, TQ: HIREKERUR,
     DIST: HAVERI-581 110.

6.   SURESH
     S/O. SHEDIYAPPA KODIHALLI @ HOLAGERI,
     AGE: 37 YEARS, OCC: AGRICULTURE
     R/O.MAKARI, TQ: HIREKERUR,
     DIST: HAVERI- 581 110.

7.   SMT. SHARADAWWA
     W/O. SHEDIYAPPA KODIHALLI @ HOLAGERI,
     AGE: 52 YEARS, OCC: HOUSEHOLD WORK,
     R/O.MAKARI, TQ: HIREKERUR,
     DIST: HAVERI- 581 110.

8.   RATNAWWA
     D/O. SHEDIYAPPA KODIHALLI @ HOLAGERI,
     AGE: 28 YEARS, OCC: HOUSEHOLD WORK,
     R/O. MAKARI, TQ: HIREKERUR,
     DIST: HAVERI- 581 110.

9.   SMT. SHIVAKKA W/O. NAGAPPA KAREGOUDAR,
     AGE: 36 YEARS, OCC: HOUSEHOLD WORK
     R/O. SUTTAKOTI, TQ: HIREKERUR,
     DIST: HAVERI- 581 110.
                               -3-
                                           NC: 2024:KHC-D:16617
                                       RSA No. 100140 of 2014




10. SMT. SHANTAWWA
    W/O. BASANAGOUDA KADLIGOUDAR,
    AGE: 34 YEARS, OCC: HOUSEHOLD WORK
    R/O. HULLATTI, TQ: HIREKERUR,
    DIST: HAVERI- 581 110.

11. SMT. MEENAKSHI
    W/O. KANNAGOUDA KADLIGOUDAR,
    AGE: 32 YEARS, OCC: HOUSEHOLD WORK
    R/O. MAKARI TQ: HIREKERUR,
    DIST: HAVERI- 581 110.

12. SHUSHILAWWA
    W/O. HANUMANTHAPPA MAGANUR,
    AGE: 52 YEARS, OCC: HOUSEHOLD WORK,
    R/O. GODIHAL, TQ: RANEBENNUR,,
    DIST: HAVERI-581 115.
                                      ...RESPONDENTS

(BY SRI. DINESH M KULKARNI, ADVOCATE FOR R5;
R1 TO R4, R6 TO R9, R11, R12 ARE NOTICE SERVED)

      THIS RSA US FILED U/S.100 OF CPC., AGAINST THE
JUDGMENT      AND    DECREE DATED 19.11.2013        PASSED IN
R.A.NO.22/2011 ON THE FILE OF THE SENIOR CIVIL JUDGE
AND JMFC., HIREKERUR, DISMISSING THE APPEAL, FILED
AGAINST THE JUDGMENT AND DECREE DATED 22.08.2006
AND THE DECREE PASSED IN O.S.NO.45/1995 ON THE FILE OF
THE   CIVIL    JUDGE    (JR.DN.)     AND   JMFC.,   HIREKERUR
DISMISSING     THE    SUIT   FILED   FOR   DECLARATION     AND
CONSEQUENTIAL RELIEF OF PERMANENT INJUNCTION.


      THIS APPEAL, COMING ON FOR DISMISSAL, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
                              -4-
                                           NC: 2024:KHC-D:16617
                                     RSA No. 100140 of 2014




CORAM: THE HON'BLE MRS JUSTICE K.S.HEMALEKHA

                    ORAL JUDGMENT

The appeal is listed for dismissal.

Learned counsel for the appellant makes submission

that the sole appellant is dead.

In light of the submission made by the learned

counsel for the appellant, the appeal stands abated.

Sd/-

_____________________ (JUSTICE K.S.HEMALEKHA)

VNP