Karnataka High Court
Mohammadsab Mugutsab Dastikoppa vs Khanumbi W/O Habibsab Mokashi on 17 January, 2024
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NC: 2024:KHC-D:1030
RSA No. 5356 of 2013
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 17TH DAY OF JANUARY, 2024
BEFORE
THE HON'BLE MR JUSTICE R.NATARAJ
REGULAR SECOND APPEAL NO.5356/2013(PAR)
BETWEEN:
1. MOHAMMADSAB MUGUTSAB DASTIKOPPA,
DEAD BY HIS L.RS.,
1A. SMT. MUMTAZ
W/O. MOHAMMADSAB DASTIKOPPA,
AGE: 65 YEARS,
OCC: HOUSEHOLD WORK,
R/O: MULLA GALLI, KITTUR - 591 115.
TQ: BAILHONGAL, DIST BELAGAVI.
1B. SMT. BALAKISHBANU
W/O. RASULKHAN SHILEDAR,
AGE: 45 YEARS,
OCC: HOUSEHOLD WORK,
R/O: QUARTERS NO.2/3,
GOKAK FALLS, TQ: GOKAK,
DIST: BELAGAVI - 591 307.
Digitally
signed by 1C. SMT. RASHIDBANU
VINAYAKA W/O. SHIKANDARSAB BAGWAN,
BV AGE: 37 YEARS,
OCC: HOUSEHOLD WORK,
R/O: MOMIN GALLI,
HIREBAGEWADI - 591 109.
TQ: DIST: BELAGAVI.
1D. SMT. KURESHABANU
MOHAMMADSAB DASTIKOPPA,
AGE: 29 YEARS,
OCC: HOUSEHOLD WORK,
R/O: MULLA GALLI, KITTUR - 591 115,
TQ: BAILHONGAL,
DIST BELAGAVI.
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NC: 2024:KHC-D:1030
RSA No. 5356 of 2013
1E. SMT. ASIFABANU
MOHAMMADSAB DASTIKOPPA,
AGE: 23 YEARS,
OCC: HOUSEHOLD WORK,
R/O: MULLA GALLI, KITTUR - 591 115,
TQ: BAILHONGAL, DIST: BELAGAVI.
2. ABDULHAMID
S/O. MOHAMMADSAB DASTIKOPPA,
AGE: 43 YEARS, OCC: AGRICULTURE,
R/O: MULLA GALLI, KITTUR - 591 115,
TQ: BAILHONGAL, DIST: BELAGAVI.
3. ABDULGAFAR MOHAMMADSAB DASTIKOPPA,
AGE: 43 YEARS, OCC: AGRICULTURE,
R/O: MULLA GALLI, KITTUR - 591 115,
TQ: BAILHONGAL, DIST: BELAGAVI.
4. ABDULRASHID MOHAMMADSAB DASTIKOPPA,
AGE: 38 YEARS, OCC: AGRICULTURE,
R/O: MULLA GALLI, KITTUR - 591 115,
TQ: BAILHONGAL, DIST: BELAGAVI.
5. ABDULMUTTALIB MOHAMMADSAB DASTIKOPPA,
AGE: 33 YEARS, OCC: AGRICULTURE,
R/O: MULLA GALLI, KITTUR - 591 115,
TQ: BAILHONGAL, DIST: BELAGAVI.
6. ABDUL RAHEMAN
MOHAMMADSAB DASTIKOPPA,
AGE: 30 YEARS, OCC: AGRICULTURE,
R/O: MULLA GALLI, KITTUR - 591 115,
TQ: BAILHONGAL, DIST: BELAGAVI.
...APPELLANTS
(BY SRI AHAMED ALI J. RAHIMANSHAH, ADVOCATE)
AND:
1. SMT. KHANUMBI
W/O. HABIBSAB MOKASHI,
AGE: MAJOR,
OCC: AGRICULTURE,
R/O: UGARKHOD - 591 316,
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NC: 2024:KHC-D:1030
RSA No. 5356 of 2013
TQ: BAILHONGAL,
DIST: BELAGAVI.
2. SMT. KUTEJABI
W/O. ABDUL RAZAK VARJE,
AGE: MAJOR,
OCC: HOUSEHOLD AND AGRICULTURE,
R/O: M.K. HUBLI - 591 115,
TQ: BAILHONGAL,
DIST: BELAGAVI.
3. SMT. ZAMELA
W/O. MRYANLAL MUJAWAR,
OCC: AGRICULTURE,
R/O: SOLAPUR - 413 001,
TQ: HUKKERI,
DIST: BELAGAVI.
...RESPONDENTS
(BY SRI HANAMANT R. LATUR, ADVOCATE FOR R1 TO R3)
THIS RSA IS FILED UNDER SECTION 100 OF THE CIVIL
PROCEDURE CODE, AGAINST THE JUDGMENT AND DECREE DATED
27.02.2013 PASSED IN R.A.NO.84/2007 ON THE FILE OF THE
PRESIDING OFFICER, FAST TRACK COURT, BAILHONGAL,
DISMISSING THE APPEAL, FILED AGAINST THE JUDGMENT AND
DECREE DATED 13.09.2007 AND THE DECREE PASSED IN
O.S.NO.49/2001 ON THE FILE OF THE CIVIL JUDGE (SR.DN.),
BAILHONGAL, PARTLY DECREEING THE SUIT FILED FOR PARTITION
AND SEPARATE POSSESSION.
THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY, THE
COURT MADE THE FOLLOWING:
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NC: 2024:KHC-D:1030
RSA No. 5356 of 2013
ORDER
There is no representation for the appellants though
the appeal is called out thrice in a day. Hence, the appeal
is dismissed for non-prosecution.
SD/-
JUDGE
RH
CT-ASC
