Karnataka High Court
M/S Sai Constructions vs M/S Modern India Limited on 4 April, 2024
Author: Ravi V.Hosmani
Bench: Ravi V.Hosmani
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NC: 2024:KHC-D:6151
WP No. 103028 of 2022
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 4TH DAY OF APRIL, 2024
BEFORE
THE HON'BLE MR JUSTICE RAVI V.HOSMANI
WRIT PETITION NO. 103028 OF 2022 (GM-CPC)
BETWEEN:
M/S. SAI CONSTRUCTIONS, HUBBALLI,
A PARTNERSHIP FIRM,
DULY REPRESENTED BY ITS MANAGING PARTNER
SHRI RAVINDRA S/O. GANAPATI REVANKAR,
AGE: 54 YEARS, OCCUPATION: BUSINESS,
R/O. SAI COMPLEX, DURGAD BAIL,
HUBBALLI-580020.
...PETITIONER
(BY SRI A.P. MURARI, ADVOCATE)
AND:
1. M/S MODERN INDIA LIMITED,
ALSO KNOWN AS THE MODERN INDIA LIMITED,
A PUBLIC LIMITED COMPANY REGISTERED,
UNDER THE INDIAN COMPANIES ACT 1956,
HAVING ITS REGISTERED OFFICE AT MODERN CENTRE,
SANE GURUJI MARG, MAHALAKSHMI,
CHANDRASHEKAR
LAXMAN
MUMBAI-400011,
KATTIMANI
DULY REPRESENTED BY ITS CHAIRMAN AND M D,
Digitally signed by
CHANDRASHEKAR
RESPONDENT NO.2 BELOW.
LAXMAN KATTIMANI
Location: HIGH COURT
OF KARNATAKA
DHARWAD BENCH
Date: 2024.04.05
15:54:24 +0530 2. SHRI VIJAY KUMAR S/O. MAHAVEERA PRASAD JATIA,
AGE: ABOVE 55 YEARS, OCC: BUSINESS,
CHAIRMAN AND MANAGING DIRECTOR
M/S. MODERN INDIA LTD., R/O. MODERN CENTRE,
SANE GURUJI MARG, MAHALAKSHMI,
MUMBAI-400011.
3. M/S. SANJAY BUILDERS AND DEVELOPERS,
A PARTNERSHIP FIRM HAVING ITS OFFICE AT
#8, II FLOOR, KATARIA TRADE CENTRE,
KOPPIKAR ROAD, HUBBALLI,
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NC: 2024:KHC-D:6151
WP No. 103028 of 2022
DULY REPRESENTED BY ITS AUTHORIZED SIGNATORY,
SHRI MANGILAL S/O. HARKCHANDJI JAIN,
AGE: ABOUT 72 YEARS, OCC: BUSINESS,
R/O. #8, 2ND FLOOR, KATARIA TRADE CENTRE,
KOPPIKAR ROAD, HUBBALLI-580020.
4. SHRI VIJAY S/O. MANGILAL JAIN,
AGE: 42 YEARS, OCCUPATION: BUSINESS & PARTNER,
M/S. SANJAY BUILDERS AND DEVELOPERS,
R/O. #8, 2ND FLOOR, KATARIA TRADE CENTRE,
KOPPIKAR ROAD, HUBBALLI-580020.
5. SHRI MANJUNATH BHAT,
AGE: 51 YEARS,
OCCUPATION: ADVOCATE GPA HOLDER OF
RESPONDENT NO.1 & PARTNER OF SANJAY BUILDERS
AND DEVELOPERS, R/O. PLOT NO.12,
"SHREEGURU", AKASH PARK,
KUSUGAL ROAD, HUBBALLI-580023.
6. THE CHIEF EXECUTIVE OFFICER AND
EXECUTIVE MEMBER,
KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD,
14/3, 2ND FLOOR, RASHTROTHAN PARIVATAN BUILDING,
NRUPATUNGA ROAD, BENGALURU-560009.
7. THE ASSISTANT SECRETARY,
KARNATAKA INDUSTRIAL AREAS
DEVELOPMENT BOARD,
DHARWAD-580004.
8. SHRI VIVEKANAND GURUSIDDAPPA ANGADI,
AGE: MAJOR,
M/S. FARMECH EQUIPMENTS PVT. LTD.,
2ND CROSS, ARADHANA, KEMPAGERI,
RAMNAGAR, DHARWAD-580001.
...RESPONDENTS
(BY SRI S.B. DODDAGOUDAR, ADV. FOR C/R3)
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NC: 2024:KHC-D:6151
WP No. 103028 of 2022
THIS WRIT PETITION IS FILED UNDER ARTICLE 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO ISSUE WRIT OR ORDER IN
THE NATURE OF WRIT OF CERTIORARI QUASHING /SETTING ASIDE
THE IMPUGNED ORDER AT ANNEXURE-S DATED 14.7.2022 PASSED
BY THE LEARNED I ADDITIONAL SENIOR CIVIL JUDGE AND JMFC
HUBBALLI REJECTING I.A.NO.11 FILED BY THE
PETITIONER/PLAINTIFF IN O.S.NO.362/2019 TO IMPLEAD
RESPONDENT NOS.6 TO 8 AS DEFENDANT NOS.6 TO 8; ALLOW I.A.
NO.11 FILED BY THE PETITIONER/PLAINTIFF IN O.S. NO.362/2019
ON THE FILE OF THE I ADDITIONAL SENIOR CIVIL JUDGE AND JMFC
HUBBALLI DIRECTING TO IMPLEAD RESPONDENT NO.6 TO 8 AS
DEFENDANT NOS.6 TO 8.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:
ORDER
Learned counsel for petitioner has filed a memo for
withdrawal of writ petition on ground that matter before trial
Court is posted for judgment.
Memo is taken on record.
In view of memo, writ petition is disposed of as
withdrawn.
Sd/-
JUDGE
VMB
