Citation : 2023 Latest Caselaw 7999 Kant
Judgement Date : 21 November, 2023
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NC: 2023:KHC-K:8738
RFA No. 200022 of 2019
IN THE HIGH COURT OF KARNATAKA
KALABURAGI BENCH
DATED THIS THE 21ST DAY OF NOVEMBER, 2023
BEFORE
THE HON'BLE MRS JUSTICE M G UMA
REGULAR FIRST APPEAL NO.200022 OF 2019 (PAR/INJ)
BETWEEN:
1. RANGAMMA W/O RANGAPPA
AGE: 74 YEARS, OCC: HOUSEHOLD
R/O: ARIKERI VILLAGE, TQ: DEVADURGA,
DIST: RAICHUR-584111.
2. YANKAMMA W/O J.S.HANAMATH
AGE: 57 YEARS OCC: AGRI AND HOUSEHOLD,
R/O ARIKERI VILLAGE TQ: DEVADURGA
DIST: RAICHUR-584111.
3. SHIVARAJ S/O RANGAPPA
AGE: 54 YEARS OCC: AGRI AND BUSINESS
R/O ARIKERI VILLAGE TQ: DEVADURGA,
DIST: RAICHUR-584111.
Digitally signed
by SWETA
KULKARNI 4. MALLIKARJUN S/O RANGAPPA
Location: HIGH AGE: 51 YEARS OCC: AGRI AND BUSINESS
COURT OF
KARNATAKA R/O ARIKERI VILLAGE TQ: DEVADURGA
DIST: RAICHUR-584111.
5. VENKTESH S/O RANGAPPA
AGE: 48 YEARS OCC: AGRI AND BUSINESS
R/O ARIKERI VILLAGE TQ: DEVADURGA
DIST: RAICHUR-584111.
6. BHAGESH S/O RANGAPPA
AGE: 46 YEARS OCC: AGRI AND BUSINESS,
R/O ARIKERI VILLAGE TQ: DEVADURGA
DIST: RAICHUR-584111.
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NC: 2023:KHC-K:8738
RFA No. 200022 of 2019
7. MANJULA W/O NARAYAN
AGE: 43 YEARS, OCC: AGRI AND HOUSEHOLD
R/O HATTI, TQ:LINGASUGUR
DIST: RAICHUR-584111.
8. LAXMI W/O RAGHAVENDRA
AGE: 40 YEARS, OCC: AGRI AND HOUSEHOLD
R/O KALABURAGI
TQ AND DIST: KALABURAGI.
...APPELLANTS
(A3- A7 SERVED AND UNREPRESENTED)
AND:
1. SEETAMMA W/O VENKOBA
AGE: 66 YEARS OCC: AGRI AND HOUSEHOLD
R/O RASHTRAPATHI STREET, DEVADURGA
TQ: DEVADURGA.
DIST: RAICHUR-584111.
2. ADINARAYANA S/O VENKOBA
AGE: 50 YEARS OCC: AGRICULTURE
R/O RASHTRPATHI STREET, DEVADURGA
TQ: DEVADURGA
DIST: RAICHUR-584111.
3. ANASUYA W/O VETOBA
AGE: 41 YEARS, OCC: AGRI & HOSUEHOLD,
R/O JALAHALLI, TQ. DEVADURGA,
DIST. RAICHUR - 584111.
4. RENUKA W/O VENKOBA
AGE:36 YEARS, OCC: AGRI & HOUSEHOLD,
R/O RASHTRAPATHI STREET, DEVADURGA,
TQ: DEVADURGA,
DIST:RAICHUR - 584111.
5. HEMALATHA W/O YALLAPPA
AGE: 31 YEARS,
OCC: AGRI & HOUSEHOLD,
R/O MUNDARIGI,
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NC: 2023:KHC-K:8738
RFA No. 200022 of 2019
TQ: DEVADURGA,
DIST:RAICHUR - 584111.
6. BASAVARAJ S/O CHINNAREDDY
AGE: 36 YEARS, OCC: AGRICULTURE,
R/O NAGARAGUNDA,
TQ: DEVADURGA,
DIST:RAICHUR - 584111.
7. SHARANABASAVA S/O CHINNAREDDY
AGE: 33 YEARS, OCC: AGRICULTURE,
R/O NAGARAGUNDA,
TQ: DEVADURGA,
DIST:RAICHUR - 584111.
8. HONNAPPA S/O CHINNAREDDY
AGE: 30 YEARS, OCC: AGRICULTURE,
R/O NAGARAGUNDA,
TQ: DEVADURGA,
DIST:RAICHUR - 584111.
...RESPONDENTS
(BY SRI MAHANTESH PATIL, ADV. FOR R1 TO R5 (AB)
R6 TO R8-SERVED AND UNREPRESENTED R2 AND R8
UNSERVED)
THIS RFA IS FILED U/S 96 OF CPC, ALLOW THIS APPEAL
AND SET ASIDE THE JUDGMENT AND DECREE DATED
23.11.2018 PASSED BY THE HON'BLE SENIOR CIVIL JUDGE AT
DEODURGA IN O.S. NO.101/2016, AND COST OF SUIT ALSO
BE GRANTED AND FURTHER TO GRANT ANY OTHER REMEDY
TOW WHICH THESE APPELLANTS ARE FOUND ENTITLED IN THE
FACTS AND CIRCUMSTANCES OF THE CASE.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
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NC: 2023:KHC-K:8738
RFA No. 200022 of 2019
JUDGMENT
It is noticed that Court notice was issued to appellant
Nos.2 to 3 and 5 to 8. Appellant Nos.1 and 4 are reported to
be dead. Notice is served on appellant Nos.3, 5, 6 and 7. But
they remained absent. Notice issued to appellant Nos.2 and 8
are unserved with postal shara as "now party not residing in
Hatti" and "unserved for want of correct address" respectively.
No reasons to re-issue notice to them once again.
2. Hence, appeal is dismissed for default i.e., for
non-prosecution.
Sd/-
JUDGE
PN
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