Citation : 2022 Latest Caselaw 11909 Kant
Judgement Date : 16 September, 2022
1
IN THE HIGH COURT OF KARNATAKA, BENGALURU
DATED THIS THE 16TH DAY OF SEPTEMBER, 2022
PRESENT
THE HON'BLE MR. ALOK ARADHE
ACTING CHIEF JUSTICE
AND
THE HON'BLE MR.JUSTICE S.R.KRISHNA KUMAR
REVIEW PETITION No.487 OF 2022
BETWEEN:
A. RAMAKRISHNA REDDY
S/O LATE ANNAYAPPA
AGED ABOUT 68 YEARS
RESIDING AT NO. 198
NEW THIPPASANDRA
HAL 3RD STAGE,
BENGALURU - 560 075
...PETITIONER
(BY SRI. D.R. RAVISHANKAR, SENIOR ADVOCATE FOR
SRI. SANJAY.G., ADVOCATE)
AND:
THE COMMISSIONER
BRUHAT BENGALURU MAHANAGARA PALIKE
N.R. SQUARE
BENGALURU - 560 002.
...RESPONDENT
THIS PETITION IS FILED UNDER SECTION 114 R/W
ORDER 47 1 OF CPC, PRAYING TO A) REVIEW THE JUDGMENT
DATED: 04.03.2022 IN COMAP No. 113/2022 (ANNEXURE-A)
PASSED BY THIS HON'BLE HIGH COURT OF KARNATAKA AND
ETC.
THIS PETITION COMING ON FOR ADMISSION THIS DAY,
ACTING CHIEF JUSTICE MADE THE FOLLOWING:-
2
ORDER
Sri.D.R.Ravishankar, learned Senior Counsel
appearing for the petitioner seeks leave of this Court to
withdraw the petition.
2. The aforesaid submission is taken on record.
Accordingly, the review petition is dismissed as withdrawn.
Sd/-
ACTING CHIEF JUSTICE
Sd/-
JUDGE
Srl.
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