Smt. K. Rupa vs M/S. Magnum Property Developers
2022 Latest Caselaw 11878 Kant

 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

     DATED THIS THE 15 T H DAY OF SEPTEMBER, 2022

                               BEFORE

THE HON'BLE MR. JUSTICE SREENIVAS HARISH KUMAR

         CRIMINAL APPEAL NO.1496 OF 2019

BETWEEN:

Smt. K. Rupa
W/o Guru Prasad
Aged 46 years
No.1586, 2 n d Stage
6 t h Main, B-Block
Rajajinag ar
Beng aluru-560010.
                                                          ...Appellant
(By Sri Mad hukar Nadig , Advocate)


AND:

Sri Roshan B. Shetty
Major
Managing Director of Magnum Property
Developers and Home Finance Group
No.198/6, F5, BSR Arcade
1 s t Floor, Gandhi Bazar
Main Road , Above Coffee Day
Basavanagud i
Beng aluru-560004.
                                                     ...Respondent


      This Criminal Appeal is filed under Section 378(4)
of   Cr.P.C.    praying   to    set   asid e   the   judgment      of
acquittal      dated   19.07.2018       passed       by    the   XIII
A.C.M.M.,       Beng aluru      in    C.C.     No.5824/2016         -
                                    :: 2 ::


acquitting     the      respondent/accused         for   the    offence
punishab le und er section 138 of N.I. Act.


        This Criminal Appeal coming on for orders this
day, the Court mad e the following :



                               ORDER

Counsel for the appellant files a memo

seeking permission to withdraw the appeal as the

matter has been settled amicably between the

parties.

Memo is placed on record. Appeal is

dismissed as withdrawn.

Sd/-

JUDGE

ckl/-