Sanjeevappa S/O Hanumantha vs G Sharanappa S/O G Lachamappa
2022 Latest Caselaw 11870 Kant

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                                                         MFA No. 102481 of 2022




                        IN THE HIGH COURT OF KARNATAKA, DHARWAD
                                             BENCH

                        DATED THIS THE 15TH DAY OF SEPTEMBER, 2022

                                             BEFORE
                           THE HON'BLE MR JUSTICE H.P.SANDESH
                        MISCELLANEOUS FIRST APPEAL NO. 102481 OF
                                          2022 (ECA -)
                   BETWEEN:

                   1.    SANJEEVAPPA S/O HANUMANTHA
                         AGED ABOUT 61 YEARS,
                         R/O SANGAPUR, TQ GANGAVATHI,
                         DIST KOPPAL-583227.

                   2.    SMT.RATHNAMMA W/O SANJEEVAPPA
                         AGED ABOUT 56 YEARS,
                         R/O SANGAPUR, TQ GANGAVATHI,
                         DIST KOPPAL-583227.

                                                                   ...APPELLANTS

                   (BY SRI. Y LAKSHMIKANT REDDY, ADVOCATE)

                   AND:

                   1.    G SHARANAPPA S/O G LACHAMAPPA
                         AGE ABOUT 45 YEARS,
   John                  OCC DRIVER OF TRACTOR
   Doe                   NO.KA-37/TA-2871 AND
Digitally signed         TRAILER NO.KA-37/TA-4125,
by John Doe
Date: 2022.09.19
12:19:34 +0530
                         R/O ADAPUR, TQ GANGAVATHI,
                         DIST KOPPAL-583227.

                   2.    MARISWAMY S/O THAMMANNEPPA
                         AGE 45 YEARS,
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                                        MFA No. 102481 of 2022

      OCC OWNER OF TRACTOR
      NO.KA-37/TA-2871 AND
      TRAILER NO.KA-37/TA-4125,
      R/O SANGAPUR, TQ GANGAVATHI,
      DIST KOPPAL-583227.

3.    E MALLIKARJUN S/O E HANUMANTHAPPA
      AGE 50 YEARS, OCC OWNER OF TRAILER
      NO.KA-37/TA-4125,
      R/O NEAR KALMATH,
      GANGAVATHI, DIST KOPPAL-583227.

4.    THE MANAGER LEGAL,
      RELIANCE GENERAL INSURANCE COMPANY LIMITED,
      R/O DESHPANDENAGAR,
      KALBURGI SQUARE,
      HUBBALLI, DIST DHARWAD-580008.

5.    THE REGIONAL MANAGER
      NATIONAL INSURANCE COMPANY LIMITED,
      R/O REGIONAL OFFICE AT HARIHANTA PLAZA,
      IIND FLOOR, KUSAGAL ROAD,
      HUBBALLI, DIST DHARWAD-580008.

                                                   ...RESPONDENTS

       THIS   MFA   IS   FILED   U/S.30(1)   OF   THE   EMPLOYEES
COMPENSATION ACT, 1923, AGAINST THE JUDGMENT AND AWARD
DATED 08.01.2021 , PASSED IN ECA.NO.07/2016, ON THE FILE OF
THE    SENIOR CIVIL JUDGE AND COMMISSIONER FOR WORKMENS
COMPENSATION AT GANGAVATHI, PARTLY ALLOWING THE CLAIM
PETITION FOR COMPENSATION AND SEEKING ENHANCEMENT OF
COMPENSATION.


       THIS MFA COMING ON FOR ORDERS THIS DAY, THE COURT
PASSED THE FOLLOWING:
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                                     MFA No. 102481 of 2022

                         ORDER

Learned counsel for the appellants submits that the

matter has already been compromised and hence, filed a

memo for withdrawal of the appeal.

In view of the memo, the appeal is dismissed as

withdrawn.

SD JUDGE

SH