Sharnappa S/O Siddappa vs The Spl. Lao Kalaburagi And Anr
2022 Latest Caselaw 765 Kant

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          IN THE HIGH COURT OF KARNATAKA
                    KALABURAGI BENCH

      DATED THIS THE 17TH DAY OF JANUARY, 2022

                            BEFORE

         THE HON'BLE MRS.JUSTICE J.M.KHAZI

               MSA.No.200093/2019 (LAC)

Between:

Sharanappa s/o Siddappa
Age: Major Occ: Agriculture
R/o: Srinivas Saradagi
Tq: and Dist: Kalaburagi.
                                                    ... Appellant
                  (By Smt. Anita M. Reddy, and
                 Smt. Lakshmi G.C., Advocates)
And:

01.    The Spl. LAO Kalaburagi
       For M & MIP, Room No.21
       Mini Vidhan Soudha
       Kalaburagi-585102.
02.    The Deputy Commissioner,
       Kalaburagi.
                                                 ... Respondents

       This Miscellaneous Second Appeal is filed under Section
54 (2) of the Land Acquisition Act, against the judgment and
award of III Additional District Judge, at Kalaburagi dated
22.09.2014 in LACA.No.66/2012.


       This appeal coming on for ORDERS this day, the Court
delivered the following:-
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                       JUDGMENT

No representation for the appellant.

Inspite of granting sufficient time and also imposing

the cost, the office objections are not complied with.

Hence, the appeal is dismissed for non-compliance of office

objections.

Sd/-

JUDGE

KJJ