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Smt. Doddakka vs Sri. Narasimha
2022 Latest Caselaw 11510 Kant

Citation : 2022 Latest Caselaw 11510 Kant
Judgement Date : 23 August, 2022

Karnataka High Court
Smt. Doddakka vs Sri. Narasimha on 23 August, 2022
Bench: Sachin Shankar Magadum
                        1

 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

     DATED THIS THE 08TH DAY OF AUGUST 2016

                    BEFORE

       THE HON'BLE MR.JUSTICE B.MANOHAR

             R.S.A.NO.1387/2013(PAR)
BETWEEN:

SMT. DODDAKKA
W/O NARAYANAPPA
DEAD BY LRS

1. SRI NARAYANAPPA
S/O LATE KEMPANNA
AGED ABOUT 73 YEARS
R/O KARKALAGHATTA
HOLAVANAHALLI HOBLI
KORATAGERE TALUK
TUMKUR DISTRICT - 572 121.

2. SRI SHIVANNA
S/O NARAYANAPPA
AGED ABOUT 31 YEARS
R/O KARKALAGHATTA
HOLAVANAHALLI HOBLI
KORATAGERE TALUK
TUMKUR DISTRICT - 572 121.

3. SMT HANUMAKKA
W/O RAMASWAMY
AGED ABOUT 43 YEARS
R/O KONANAKUNTE
AVALAHALLI
                         2

ANJANAPURA POST
BANGALORE - 560 062.

4. SMT LAXMAMMA
W/O GOVINDARAJU
AGED ABOUT 41 YEARS
R/O KARKALAGHATTA
HOLAVANAHALLI HOBLI
KORATAGERE TALUK
TUMKUR DISTRICT - 572 121.

5. SMT GOWRAMMA
W/O SUBRAMANYA
AGED ABOUT 38 YEARS
R/O KONANAKUNTE AVALAHALLI
ANJANAPURA POST
BANGALORE - 560 062.

6. SMT MANJAMMA
W/O GANGA ARASAIAH
AGED ABOUT 36 YEARS
R/O HUSKUR
DASANAPURA HOBLI
BANGALORE NORTH TALUK
BANGALORE DISTRICT - 562 123.     ... APPELLANTS

(BY SRI.G.PAPI REDDY, ADVOCATE)

AND:

SRI. NARASIMHA
S/O LATE DODDANARASIMHAIAH
SINCE DEAD BY LR'S

1. SRI SIDDALINGAIAH
S/O LATE NARASIMHAIAH
AGED ABOUT 38 YEARS
                          3

2. SRI NARASIMHAMURTHY
S/O LATE NARASIMHAIAH
AGED ABOUT 33 YEARS

3. SRI JAGADEESH
S/O NARASIMHAIAH
AGED ABOUT 21 YEARS

4. SMT PADMAVATHI
D/O LATE NARASIMHAIAH
AGED ABOUT 30 YEARS

5. SMT RANGAMMA @ SANNAMMA
D/O LATE NARASIMHAIAH
AGED ABOUT 23 YEARS

6. SMT CHANDRIKA
D/O LATE NARASIMHAIAH
AGED ABOUT 28 YEARS

RESPONDENTS 1 TO 6 ARE
RESIDENTS OF KARAKALAGHATTA VILLAGE
HOLAVANAHALLI HOBLI
KORATAGERE TALUK
TUMKUR DISTRICT - 572 121.

7. SRI JAYALAKSHMAMMA
W/O LATE GOVINDAPPA
AGED ABOUT 72 YEARS
R/O JAMENAHALLI
KORATAGERE TALUK
TUMKUR DISTRICT - 572 121.

8. SMT PUTTAMMA
W/O LATE LAKSHMANA
AGED ABOUT 73 YEARS
R/O BELLEPALYA
                            4

GUBBI TALUK
TUMKUR DISTRICT - 562 216.

9. SMT KEMPAMMA
W/O NAGARAJU
AGED ABOUT 39 YEARS
GANDHIHALLI
BUKKAPATNA POST
KORATAGERE TALUK
TUMKUR DISTRICT - 572 121.            ... RESPONDENTS

     THIS RSA IS FILED U/S. 100 OF CPC AGAINST THE
JUDGEMENT & DECREE DATED 17/04/2013 PASSED
IN R.A.NO.220/2000 ON THE FILE OF THE PRESIDING
OFFICER, FTC-V, MADHUGIRI,         DISMISSING THE
APPEAL FILED AGAINST THE JUDGEMENT AND
DECREE DATED 21/11/2000 PASSED IN O.S.NO.12/92
ON THE FILE OF THE CIVIL JUDGE (JR.DN.) & JMFC.,
KORETAGERE. TRAIL COURT DISMISSED THE SUIT.
APPELLATE COURT DISMISSED THE APPEAL SUIT FOR
PARTITION AND SEPARATE POSSESSION.

    THIS RSA IS COMING ON FOR ORDERS THIS DAY,
THE COURT DELIVERED THE FOLLOWING:

                    JUDGMENT

On 10-03-2016, this Court had extended time by

another two weeks to comply with the office objections,

subject to payment of cost of Rs.2,000/- to the Library

Fund of Advocates' Association, Bengaluru.

Neither the cost of Rs.2,000/- has been paid nor the

office objections are complied with, as on today. Hence,

the appeal is dismissed for non-compliance.

Sd/-

JUDGE

mpk/-*

 
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