M/S Shivay Enterprises vs The State Of Jharkhand & Ors
2025 Latest Caselaw 5603 Jhar

Jharkhand High Court

M/S Shivay Enterprises vs The State Of Jharkhand & Ors on 9 September, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

               IN THE HIGH COURT OF JHARKHAND AT RANCHI

                            W.P.(C) No. 3475 of 2025

       M/s Shivay Enterprises                              ... Petitioner

                                          Versus

       The State of Jharkhand & Ors.                       ... Respondents

                                          With

                              W.P.(C) No. 3525 of 2025

       M/s Sitaram Mineral                                 ... Petitioner

                                          Versus

       The State of Jharkhand & Ors.                        ... Respondents
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Coram:HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI

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For the Petitioner : Mr. Indrajit Sinha, Advocate : Mr. Ankit Vishal, Advocate For the Respondents : Mr. Ashutosh Anand, A.A.G-III Mr. Shray Mishra, AC to A.G

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Order No.06/Dated 09.09.2025

1. Heard learned counsel for the parties.

2. Argument concluded.

3. Judgment is reserved.

(Sujit Narayan Prasad, J.)

(Arun Kumar Rai, J.)

Rajnish/R.K.