Surendra Singh vs Birla Institute Of Technology & Ors. ...
2025 Latest Caselaw 7262 Jhar

Jharkhand High Court

Surendra Singh vs Birla Institute Of Technology & Ors. ... on 28 November, 2025

          IN THE HIGH COURT OF                    JHARKHAND AT RANCHI

                                  A.C. (S.B.) No. 14 of 2025
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Surendra Singh ... ... Petitioner Versus Birla Institute of Technology & Ors. .... Opp. Parties

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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Petitioner : Mr. Rohit Kumar Singh, Advocate For the Opp. Party : Mr. Aayush Ojha, Advocate Ms. Tanya Rai, Advocate A.C. to Mr. Srijit Choudhary, Advocate

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th 02/Dated: 28 November, 2025

1. Prayer as made by learned counsel for the opposite party to file counter affidavit is allowed.

2. Let the case be listed on 15.01.2026.

3. In the meantime, both learned counsel for the parties are directed to submit a written short note of arguments in this case along with relevant judgment(s), if any, which they intend to rely on. s

(Pradeep Kumar Srivastava, J.) 28/11/2025

Pappu/-