Tuesday, 19, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Alok Baidya Roy vs Nibedita Baidya Roy
2025 Latest Caselaw 7153 Jhar

Citation : 2025 Latest Caselaw 7153 Jhar
Judgement Date : 24 November, 2025

Jharkhand High Court

Alok Baidya Roy vs Nibedita Baidya Roy on 24 November, 2025

Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad
IN THE HIGH COURT OF JHARKHAND AT RANCHI
          F.A. No. 116 of 2016
Alok Baidya Roy.             ...     ... Appellant
                 Versus
Nibedita Baidya Roy.      ...          ... Respondent
                 ...

CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI

For the Appellant : Mr. Sanjay Prasad, Advocate For the Respondent : Mr. Rajiv Kumar Karan, Advocate ...

Order No.11/dated 24.11.2025

Heard Mr. Sanjay Prasad, learned Counsel for the

appellant and Mr. Rajiv Kumar Karan, learned Counsel for the

respondent.

2. Argument concluded.

3. Judgment is reserved.

(Sujit Narayan Prasad, J.)

(Arun Kumar Rai, J.) Dated 24th November, 2025 P.K.S./Suman

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter