Citation : 2025 Latest Caselaw 6813 Jhar
Judgement Date : 12 November, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (C) No.6637 of 2024
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Swapnil Mayuresh ......Petitioner Versus Jharkhand Public Service Commission through its Secretary and Ors. ......Respondents
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CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD
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For the Petitioner : Mr. Indrajit Sinha, Advocate Mr. Siddhartha Ranjan, Advocate For the Resp. (JPSC) : Mr. Sanjay Piprawall, Advocate Mr. Prince Kumar, Advocate ......
th Order No.05/12 November 2025 Heard both the sides.
2. Learned counsel for the petitioner has produced a web copy of the judgment dated 07.02.2025 in SLP(C) No.2783 of 2025.
3. However, the learned counsel for the Respondents has submitted that he will also file some judgments with regard to this case.
4. On the request of the learned counsel for the Respondents, Put up this case on 19th November 2025 within twenty (20) cases.
(Sanjay Prasad, J.) Dated -12.11.2025 Nishant/-
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