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Lakhan Yadav And Others vs Ajay Kumar Singh
2025 Latest Caselaw 6798 Jhar

Citation : 2025 Latest Caselaw 6798 Jhar
Judgement Date : 11 November, 2025

Jharkhand High Court

Lakhan Yadav And Others vs Ajay Kumar Singh on 11 November, 2025

Author: Anubha Rawat Choudhary
Bench: Anubha Rawat Choudhary
           IN THE HIGH COURT OF JHARKHAND AT RANCHI

                            S.A. No. 307 of 2016

      Lakhan Yadav and others                          ...      ...        Appellants
                                   Versus
      Ajay Kumar Singh                                 ...      ...    Respondents

                         ---

CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

For the Appellant : Mr. Sudhir Kumar Sharma, Advocate For the Respondents :

---

th 18/11 November 2025

1. The matter has been placed before this Court at the instance of the office on the basis of letter dated 13.10.2025 received from learned District & Additional Sessions Judge-II, Chatra seeking extension of time by one month.

2. The status report of the case has been placed on record.

3. Learned counsel for the respondents has submitted that the final judgment has been passed by the court on 07.11.2025.

4. In view of the aforesaid , no further order need be passed.

(Anubha Rawat Choudhary, J.) Mukul/-

 
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