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Arvind Kumar Agarwal vs Rakhi Rani Agarwal
2025 Latest Caselaw 6752 Jhar

Citation : 2025 Latest Caselaw 6752 Jhar
Judgement Date : 7 November, 2025

Jharkhand High Court

Arvind Kumar Agarwal vs Rakhi Rani Agarwal on 7 November, 2025

Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad
           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                      F.A. No. 10 of 2024
                                                  -----

Arvind Kumar Agarwal ... ... ... Appellant

Versus Rakhi Rani Agarwal ... ... ... Respondent

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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI

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For the Appellant :Mr. Anant Kumar Pandey, Advocate For the Respondent :Mr. Arya Suman, Advocate

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Order No.09/Dated 7th November, 2025

1. Hearing concluded.

2. Judgment reserved.

(Sujit Narayan Prasad, J.)

(Arun Kumar Rai, J.)

7.11.2025 Umesh/Abhishek

Page 1

 
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